Hameedkutty A.M vs Sureshan E.P
2022 Latest Caselaw 7600 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE T.R.RAVI
       FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                        CON.CASE(C) NO. 487 OF 2022
PETITIONER/WRIT PETITIONER NO.4:

             HAMEEDKUTTY A.M
             AGED 55 YEARS
             S/O ABDURAHIMAN,
             EXCEL APARTMENTS, KOTTOOR,
             SREEKANDAPURAM P.O,
             KANNUR, PIN - 670 631

             BY ADV MANAS P HAMEED


RESPONDENTS/RESPONDENT 1:

             SURESHAN E.P
             AGE NOT KNOWN TO THE PETITIONER,
             FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             STATION HOUSE OFFICER,
             SREEKANDAPURAM POLICE STATION,
             SREEKANDAPURAM P.O, KANNUR, PIN - 670 631

             BY ADV ADVOCATE GENERAL OFFICE KERALA


     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 24.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 487 OF 2022
                                         2




                                 T.R.RAVI, J.
                     -----------------------------------------------
                    CON.CASE(C) NO.487 OF 2022
                   --------------------------------------------------
                 Dated this the 24th day of June, 2022

                              JUDGMENT

It is submitted that the directions in the judgment have

been complied with.

Hence, the contempt case is closed

Sd/-

T.R.RAVI

JUDGE

sn CON.CASE(C) NO. 487 OF 2022

APPENDIX OF CON.CASE(C) 487/2022

PETITIONER'S ANNEXURES

Annexure A1 CERTIFIED COPY OF THE ORDER DATED 24.01.2022 IN W.P.(C).NO.2266/2022 PASSED BY THIS HONOURABLE COURT

RESPONDENT'S ANNEXURES : NIL

//TRUE COPY// PA TO JUDGE