Minor Anjana Asokan, Represented ... vs State Of Kerala, Represented By ...
2022 Latest Caselaw 7589 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
        FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                        WP(C) NO. 18666 OF 2018
PETITIONER/S:

           MINOR ANJANA ASOKAN, REPRESENTED BY HER FATHER AND
           GUARDIAN ASOKAN
           S/O. PANAMKOOTTATHIL KUTTAPPAN,RESIDING AT MELOOR
           VILLAGE,PALAPILLY DESOM CHALAKUDY TALUK,TRISSUR
           DISTRICT.
           BY ADV SRI.T.N.MANOJ


RESPONDENT/S:

    1      STATE OF KERALA, REPRESENTED BY THE SECRETARY
           DEPARTMENT OF TECHNICAL EDUCATION
           THIRUVANANTHAPURAM 695001
    2      THE DIRECTOR OF TECHNICAL EDUCATION
           PADMAVILAM ROAD,FORT P.O. THIRUVANANTHAPURAM-695004
    3      THE DIRECTOR
           CENTRAL BOARD OF SECONDARY EDUCATION 2,COMMUNITY CENTER
           PREET VIHAR NEW DELHI - 110301
    4      THE REGIONAL DIRECTOR
           SOUTHERN REGION OF CBSE PLOT NO.1630 A,"J" BLOCK 16TH
           MAIN ROAD ANNA NAGAR WEST CHENNAI-600040
    5      THE PRINCIPAL JAWAHAR NAVODAYA VIDYALAM
           MAYANNUR P.O, CHELAKKARA TRISSUR
           BY ADV SRI.MILLU DANDAPANI, SC, NAVODAYA VIDYALAYA
           SAMITI


OTHER PRESENT:

           SC S.NIRMAL FOR CBSE;GP RIYAL DEVASSY


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18666 OF 2018
                            2

                  JUDGMENT

Dated this the 24th day of June, 2022

Learned Counsel for the petitioner submits that

the issue involved in the writ petition is rendered

infructuous. This is recorded and the writ petition,

dismissed as infructuous.

Sd/-

V.G.ARUN JUDGE RK