Nalayyathu Granites Pvt. Limited vs State Of Kerala
2022 Latest Caselaw 7587 Ker

WP(C) No.26455/2021                                1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                      Friday, the 24th day of June 2022 / 3rd Ashadha, 1944

                           IA.NO.1/2022 IN WP(C) NO. 26455 OF 2021(F)




   APPLICANTS/RESPONDENTS 1 TO 4 IN WPC:

      1. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY TO
         GOVERNMENT, REVENUE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM-695
         001
      2. THE DISTRICT COLLECTOR,COLLECTORATE, PATHANAMTHITTA
         P.O.PATHANAMTHITTA-689 645.
      3. THE THAHISLDAR, TALUK OFFICE, RANNY P.O. PATHANAMTHITTA-689 672
      4. THE VILLAGE OFFICER,CHETHACKAL VILLAGE, CHETHACKAL P.O.,RANNY,
         PATHANAMTHITTA-689 677

   RESPONDENT/PETITIONER IN WPC:

          NALAYYATHU GRANITES PVT. LIMITED,VETTICODE P.O.KATTANAM VILLAGE,
          MAVELIKKARA TALUK, ALAPPUZHA-690 503, REPRESENTED BY ITS MANAGING
          DIRECTOR, SHIBIN WILLAIM VARGHESE, S/O N.V.VARGHESE, AGED 38 YEARS,
          SHIBIN VILLA, VETTICODE P.O.KATTANAM, ALAPPUZHA-690 503.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend time limit
   prescibed in the judgment dated 20.01.2022 in WP(C) No.26455/2021 by a
   further period of four months from 25.04.2022.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's Judgment
   dated 20.01.2022 and upon hearing the arguments of SMT.ANIMA M, GOVERNMENT
   PLEADER for the Applicants in IA/Respondents 1 to 4 in WP(C) and of
   M/S.B.MOHANLAL, P.S.PREETHA, SHINE N.S & KARTHIK J SEKHAR, Advocates for
   the Respondent in IA/petitioner in WP(C), the court passed the following:
                                      ORDER

This application has been filed for extension of petition.

Since it is not opposed, it is allowed.

Sd/- DEVAN RAMACHANDRAN JUDGE

24-06-2022 /True Copy/ Assistant Registrar