Siyomon Paulose vs Asha Latha M.D
2022 Latest Caselaw 7509 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
     THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
     FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944
                   CON.CASE(C) NO. 1600 OF 2020
    ARISING OUT OF THE JUDGMENT DATED 01.10.2020 IN WP(C)
                 18854/2020 OF HIGH COURT OF KERALA
PETITIONER/2ND PETITIONER:

          SIYOMON PAULOSE
          AGED 30 YEARS
          S/O. PAULOSE, EDATTUKARAN HOUSE, MANJAPRA P.O.,
          ERNAKULAM DISTRICT-683 581.


          BY ADVS.
          SRI.G.HARIHARAN
          SRI.PRAVEEN.H.
          SMT.K.S.SMITHA
          SRI.V.R.SANJEEV KUMAR


RESPONDENT/1ST RESPONDENT:

          MRS.ASHA LATHA M.D.
          AGED 45 YEARS
          FATHERS NAME NOT KNOWN TO THE PETITIONER, THE
          DISTRICT EXECUTIVE OFFICER, KERALA MOTOR TRANSPORT
          WORKERS WELFARE FUND, S.R.M ROAD, ERNAKULAM-682 018.


          BY ADV SRI.NAVEEN. T, SC, KMTWWFB

          BY GOVERNMENT PLEADER SRI.BIJOY CHANDRAN


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.06.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                    :2:
Con. Case (C).No.1600 of 2020




                                JUDGMENT

Taking note of the submission of the learned counsel for the

petitioner that the directions in the judgment dated 01.10.2020 in W.P.

(C).No.18854 of 2020 have been complied with. Taking note of the

said submission, the Contempt of Court Case is closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Con. Case (C).No.1600 of 2020

APPENDIX OF CON.CASE(C) 1600/2020

PETITIONER ANNEXURES

ANNEXURE I TRUE COPY OF REGISTRATION CERTIFICATE OF BUS NO.KL-63C-4123.

ANNEXURE II TRUE COPY OF THE COMBINED CHALLAN OF ACCOUNT NO.01, 02, 10, 21 AND 22 ISSUED BY EMPLOYEES PROVIDENT FUND ORGANISATION EVIDENCING RECEIPT OF RS.37,650/- TOWARDS EPF FOR THE PERIOD UPTO JULY, 2020.

ANNEXURE III TRUE COPY OF THE JUDGMENT MADE IN WPC NO.18854/2020 DATED 1.10.2020.

ANNEXURE IV TRUE COPY OF THE REQUEST MADE BY THE PETITIONER BEFORE THE RESPONDENT ON 12.10.2020 ALONG WITH A COPY OF CERTIFICATE ISSUED BY THE ASSISTANT PROVIDENT FUND COMMISSIONER.

RESPONDENTS EXHIBITS:NIL

//TRUE COPY//

P.A TO JUDGE