R. Jai Krishnan Nair vs Mr. Muhammed Haneesh
2022 Latest Caselaw 7506 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

       THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

      FRIDAY, THE 24TH DAY OF JUNE 2022 / 3RD ASHADHA, 1944

                     CON.CASE(C) NO. 492 OF 2021

 ARISING OUT OF THE JUDGMENT DATED 25.02.2020 IN WP(C) 5210/2020

                       OF HIGH COURT OF KERALA

PETITIONER/PETITIONER IN WP(C):

             R. JAI KRISHNAN NAIR
             AGED 51 YEARS
             S/O.RAMACHANDRAN
             NAIR,KRISHNASREE,T.C.NO.39/1442(1),KOOTAMVILA LANE-
             3,VATTIYOORKAVU.P.O,THIRUVANANTHAPURAM DISTRICT.


             BY ADV P.V.BABY


RESPONDENT/3RD RESPONDENT IN WP(C) NO.5210/2020:

             MR. MUHAMMED HANEESH
             NAME OF THE FATHER AND AGE NOT KNOWN TO THE
             PETITIONER,PRINCIPAL SECRETARY,
             INDUSTRIES DEPARTMENT,SECRETARIAT,
             THIRUVANANTHAPURAM-695001.


             BY ADV GOVERNMENT PLEADER SRI.BIJOY CHANDRAN




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR

ADMISSION ON 24.06.2022, THE COURT ON THE SAME DAY DELIVERED THE

FOLLOWING:
                                      :2:
Con. Case (C).No.492 of 2021




                               JUDGMENT

In the light of the order dated 15.05.2021 passed by the Principal

Secretary, Industries Department pursuant to the direction of this Court

in the order dated 09.03.2021, the the Contempt of Court Case is now

closed without prejudice to the right of the petitioner to impugn the

order now passed in appropriate proceedings, if so advised.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Con. Case (C).No.492 of 2021

APPENDIX OF CON.CASE(C) 492/2021

PETITIONER ANNEXURES

ANNEXURE A1 A TRUE COPY OF THE JUDGMENT DATED 25/02/2020 IN W.P(C)NO.5210/2020.

ANNEXURE A2 A TRUE COPY OF THE REPRESENTATION DATED 21/5/2020 SENT BY THE PETITIONER TO THE RESPONDENT

ANNEXURE A3 A TRUE COPY OF THE COMMUNICATION SENT TO THE RESPONDENT UNDER REGISTERED POST BY THE PETITIONER OIN 5/9/2020

ANNEXURE A4 A TRUE COPY OF THE ORDER DATED 27/10/2020 ISSUED BY THE UNDER SECRETARY TO THE INDUSTRIES DEPARTMENT TO THE PETITIONER.

RESPONDENTS ANNEXURE :

ANNEXURE R1(A) : TRUE COPY OF THE HEARING NOTICE DXATED

20.03.2021

ANNEXURE R1 (B):TRUE COPY OF THE INTIMATION LETTER DATED 23.03.2021

//TRUE COPY//

P.A TO JUDGE