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Sojan K.Paul vs The Revenue Divisional Officer
2022 Latest Caselaw 7364 Ker

Citation : 2022 Latest Caselaw 7364 Ker
Judgement Date : 23 June, 2022

Kerala High Court
Sojan K.Paul vs The Revenue Divisional Officer on 23 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                       WP(C) NO. 20424 OF 2022
PETITIONERS:

    1       SOJAN K.PAUL,
            AGED 49 YEARS
            S/O. PAUL, AGED 49 YEARS, KUZHIKKATTUMYALIL HOUSE,
            PANNUR P.O, THODUPUZHA, IDUKKI DISTRICT, PIN - 685581.

    2       MERCY SOJAN,
            W/O. SOJAN, AGED 46 YEARS, KUZHIKKATTUMYALIL HOUSE,
            PANNUR P.O, THODUPUZHA, IDUKKI DISTRICT, PIN - 685581.

            BY ADV GEORGEKUTTY MATHEW



RESPONDENTS:

    1       THE REVENUE DIVISIONAL OFFICER,
            COLLECTORATE, PAINAVU P.O, IDUKKI, PIN-685 603.

    2       THE TAHSILDAR,
            TALUK OFFICE, KARIMANNOOR, IDUKKI PIN - 685581.

            SRI.BIMAL K.NATH -SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20424 OF 2022

                                       2

                                T.R. RAVI, J.
               --------------------------------------------
                      W.P.(C)No.20424 of 2022
                    --------------------------------------------
                Dated this the 23rd day of June, 2022

                              JUDGMENT

Admit. Government Pleader takes notice for the

respondents.

2. The petitioners have preferred Exts.P1 and P2

statutory appeals under Section 28A of the Kerala Stamp Act

before the 1st respondent .

In such circumstances this writ petition is disposed of,

directing the 1st respondent to consider and pass orders on

Exts.P1 and P2 statutory appeals at the earliest, at any rate,

within four months from the date of receipt of a copy of this

judgment.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 20424 OF 2022

APPENDIX OF WP(C) 20424/2022

PETITIONERS' EXHIBITS

Exhibit P1 TRUE COPY OF THE STATUTORY APPEAL DATED 11.04.2022 FILED BY THE 1ST PETITIONER BEFORE THE 1ST RESPONDENT.

Exhibit P2 TRUE COPY OF THE STATUTORY APPEAL DATED 11.04.2022 FILED JOINTLY BY THE PETITIONERS BEFORE THE 1ST RESPONDENT.

 
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