Ibrahim Kutty vs Special Tahsildar (Lr)
2022 Latest Caselaw 7360 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                       WP(C) NO. 20439 OF 2022
PETITIONER:

            IBRAHIM KUTTY,
            AGED 55 YEARS
            S/O KOYAKUTTY HAJI, THAIVALAPIL, THALAKKAD PO,
            TIRUR, MALAPPURAM, PIN- 676102.

            BY ADV P.T.SHEEJISH


RESPONDENTS:

    1       THE SPECIAL TAHSILDAR (LR),
            LAND TRIBUNAL TIRUR, CIVIL STATION, TIRUR PO,
            MALAPPURAM DISTRICT, KERALA-676101.

    2       THE VILLAGE OFFICER,
            THALAKKAD VILLAGE, MALAPPURAM DISTRICT, KERALA,
            PIN-676102.

            SMT.C.S.SHEEJA - SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 20439 OF 2022

                                      2

                               T.R. RAVI, J.
              --------------------------------------------
                     W.P.(C)No.20439 of 2022
                   --------------------------------------------
               Dated this the 23rd day of June, 2022

                             JUDGMENT

The prayer made in the writ petition is for an early

disposal of S.M.No.855/2022 pending before the 1 st

respondent.

In view of the directions which have already been issued

by this Court in WP(C) No.28398 of 2017 and WP(C) No.17012

of 2022, this writ petition is disposed of directing the 1 st

respondent to take up S.M.No.855/2022 and dispose of the

same within 24 months from the date of receipt of a copy of

this judgment.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 20439 OF 2022

APPENDIX OF WP(C) 20439/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT ISSUED BY THE 2ND RESPONDENT DATED 18.4.2022

Exhibit P2 TRUE COPY OF SUOMOTO REPORT IN SM NO 855/2022