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Zillion Infraprojects Pvt.Ltd vs Intelligence Inspector
2022 Latest Caselaw 7349 Ker

Citation : 2022 Latest Caselaw 7349 Ker
Judgement Date : 23 June, 2022

Kerala High Court
Zillion Infraprojects Pvt.Ltd vs Intelligence Inspector on 23 June, 2022
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
         THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
     THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                      WP(C) NO. 13265 OF 2015
PETITIONER:

             ZILLION INFRAPROJECTS PVT.LTD.
             AGED 67 YEARS
             5TH FLOOR, ANUSHAIKA TOWER, GARG TRADE CENTRE, SECTO
             11, ROHINI, NEW DELHI-1100085, REPRESENTED BY ITS
             AUTHORISED SIGNATORY MR. K.M.GOPALAKRISHNAN.

             BY ADVS.
             SRI.S.ANIL KUMAR (TRIVANDRUM)
             SRI.K.S.HARIHARAN NAIR
             SRI.N.R.SAJ



RESPONDENTS:

     1       INTELLIGENCE INSPECTOR,
             SQUAD NO.IV, COMMERCIAL TAXES, PERUMANOOR,
             ERNAKULAM, KOCHI-682015.

     2       COMMERCIAL TAX OFFICER,
             COMMERCIAL TAX CHECK POST, WALAYAR, PALAKKAD
             DISTRICT, PIN:678555.

     3       THE COMERCIAL TAX OFFICER
             (WORKS CONTRACT), CLASS TOWER, OLD RAILWAY STATION
             ROAD, ERNAKULAM, KOCHI-682018.


OTHER PRESENT:

             SMT. RESMITHA R. CHANDRAN - GP




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   23.06.2022,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.13265 OF 2015
                              :-2-:

                           JUDGMENT

Learned counsel for the petitioner submits

that the writ petition has become infructuous.

Accordingly, the writ petition is closed as

infructuous.

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

MBS/

 
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