Dinesh P. B vs Suresh Kumar K.K
2022 Latest Caselaw 7333 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
      THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                        CON.CASE(C) NO. 1015 OF 2022
 AGAINST THE ORDER/JUDGMENT IN WP(C) 23685/2021 OF HIGH COURT OF
                                      KERALA
PETITIONER/PETITIONER:

             DINESH P. B.,S/O BHASKARAN, POOLAKKAL HOUSE,
             KATTAKAMPAL P.O., THRISSUR, PIN - 680544
             BY ADV K.V.GOPINATHAN NAIR


RESPONDENT/RESPONDENT:

             SURESH KUMAR K.K.
             AGED 54 YEARS
             THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
             MALAPPURAM, CIVIL STATION, UP HILL POST, MALAPPURAM,
             PIN - 676505
     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 1015 OF 2022      2

                    SATHISH NINAN, J.
           = = = = = = = = = = = = = = = = = =
               Cont.Case(C) No.1015 OF 2022
           = = = = = = = = = = = = = = = = = =
          Dated this the 16th day of June, 2022

                        J U D G M E N T

It is reported that the directions in the

judgment dated 09.11.2021 in W.P.(C)No.23685 of

2021 have since been complied with.

In the light of the above submission, the

Contempt of Court Case is closed.

Sd/-

SATHISH NINAN JUDGE

sd

APPENDIX OF CON.CASE(C) 1015/2022

PETITIONER ANNEXURES AnnexureA1 ANNEXURE. A1:- CERTIFIED COPY OF THE JUDGMENT IN W.P.(C). NO: 23685 OF 2021 DATED 9.11.2021