Ravindran P.B vs The Secretary, Pala Municipality
2022 Latest Caselaw 7331 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
         THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                       WP(C) NO. 13372 OF 2012
  AGAINST THE ORDER/JUDGMENT IN OS 226/2011 OF MUNSIFF
                             COURT, PALA
PETITIONER/S:

               RAVINDRAN P.B., AGED 52 YEARS
               PUNNAYOOR VEEDU KIZHATHADIYOOR PALA KOTTAYAM
               BY ADVS.
               SRI.MATHEW JOHN (K)
               SRI.DOMSON J.VATTAKUZHY


RESPONDENT/S:

    1          THE SECRETARY, PALA MUNICIPALITY
               PALA 686575
    2          THE TRIBUNAL FOR LOCAL SELF GOVERNMENT
               INSTITUTIONS TRIVANDRUM REPRESENTED BY ITS
               SECRETARY 695001
    3          CHACKO DEVASSIA
               ELANJIYIL KIZHATHADIYOOR KARA LALAM VILLAGE
               KOTTAYAM DISTRICT 686 001
               BY ADVS.
               SRI.P.C.HARIDAS
               SRI.SUJITH MATHEW JOSE, SC, PALA MUNICIPALITY


OTHER PRESENT:

               SMT.DEEPA NARAYANAN, SR.GP


        THIS    WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION       ON   23.06.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                                      -2-
W.P.(C). No. 13372 of 2012



                             P.V.KUNHIKRISHNAN, J.
                             ======================================================

                              W.P.(C) No. 13372 of 2012
                       =============================================================

                    Dated this the 23rd day of June, 2022

                                          JUDGMENT

When this writ petition came up for consideration, both

sides submitted that the matter is settled in civil court.

In the light of the same, this writ petition is closed.

sd/-

P.V.KUNHIKRISHNAN JUDGE das