Gangadharan T.V vs The Secretary
2022 Latest Caselaw 7328 Ker

WP(C) No.14645/2022                           1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                      THE HONOURABLE MR. JUSTICE SATHISH NINAN
              Thursday, the 23rd day of June 2022 / 2nd Ashadha, 1944
                    IA.NO.1/2022 IN WP(C) NO. 14645 OF 2022(E)
   APPLICANT/RESPONDENT IN WPC:

          THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, CIVIL
          STATION, MALAPPURAM P.O., PIN - 676 505

   RESPONDENT/PETITIONER IN WPC:

          GANGADHARAN T.V, AGED 53 YEARS, S/O. BALAN NAIR, KALLUR KORATT
          HOUSE, AYANKALAM P.O., VIA THAVANUR, MALAPPURAM DISTRICT - 679 573


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit prescribed in the judgment in WP(C) No.14645/2022 dated 18.05.2022
   by a further period of 6 months from today.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's Judgment
   dated 18.05.2022 and upon hearing the arguments of SRI. JOSHY
   THANNICKAMATTAM, GOVERNMENT PLEADER for the applicant in IA/respondent in
   WP(C) and of SRI.SAJU J.VALLYARA, Advocate for the Respondent in
   IA/petitioner in WP(C), the court passed the following:

                                         ORDER

Time extended by a month.

Sd/- SATHISH NINAN, JUDGE

23-06-2022 /True Copy/ Assistant Registrar