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Silvy vs Sally
2022 Latest Caselaw 7326 Ker

Citation : 2022 Latest Caselaw 7326 Ker
Judgement Date : 23 June, 2022

Kerala High Court
Silvy vs Sally on 23 June, 2022
OP(C) NO. 64 OF 2019
                                 1

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR.JUSTICE C.S.DIAS
    THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                       OP(C) NO. 64 OF 2019
AGAINST I.A. NOS.717 OF 2018 AND 718 OF 2018 IN     AS 37/2018 OF
                   DISTRICT COURT,THODUPUZHA
              OS 262/2011 OF SUB COURT,KATTAPPANA
PETITIONER/APPELLANT

          SILVY
          AGED 42 YEARS
          W/O. BENNY, KANDATHAINKARAYIL HOUSE, ALPARA P.O.,
          KANJIKUZHY VILLAGE, THODUPUZHA TALUK, IDUKKI
          DISTRICT-685 606.

          BY ADVS.
          GEORGE MATHEW
          SRI.M.D.SASIKUMARAN
          SHRI.SUNIL KUMAR A.G
          SRI.DIPU JAMES
          SMT.BHANU THILAK
          SHRI.MATHEW K T



RESPONDENT/RESPONDENT:

    1     SALLY
          AGED 48 YEARS
          D/O. VARGHESE, KANDATHAINKARAYIL HOUSE,1000 ACRE,
          VELLATHOVAL VILLAGE, DEVIKULAM TALUK, IDUKKI
          DISTRICT-685 563.

    2     THRESSIAMA
          AGED 77 YEARS
          W/O. VARGHESE, KANDATHAINKARAYIL HOUSE,1000 ACRE,
          VELLATHOVAL VILLAGE, DEVIKULAM TALUK, IDUKKI
          DISTRICT-685 563.
 OP(C) NO. 64 OF 2019
                                 2

    3       PHILIP
            AGED 62 YEARS
            S/O. GEORGE, KOCHIKUZHIYIL HOUSE, ALPARA P.O.,
            KANJIKUZHY VILLAGE, THODUPUZHA TALUK, IDUKKI
            DISTRICT-685 606.


     THIS    OP   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 64 OF 2019
                                3



                        JUDGMENT

The learned counsel appearing for the petitioner

submits that the transfer petition has become infructuous.

The submission is recorded. The original petition is

dismissed as infructuous.

Sd/-

                                     C.S.DIAS
ma/23/6/2022                          JUDGE
 OP(C) NO. 64 OF 2019


APPENDIX OF OP(C) 64/2019

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF JUDGMENT DATED 31.07.2017 IN O.S. NO.262 OF 2011 OF SUBORDINATE JUDGE'S COURT, KATTAPPANA.

 
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