Citation : 2022 Latest Caselaw 7322 Ker
Judgement Date : 23 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
WP(C) NO. 27640 OF 2017
PETITIONER/S:
NANDANA S KRISHNA
AFFA, SOORYA KANTHI APARTMET, KALLINGAL,
KODUMBU POST, PALAKKAD, PIN-678 551.
BY ADVS.
SRI.T.SANJAY
KUM.CHINMA ABRAHAM
RESPONDENT/S:
1 THE KERALA UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS CONTROLLER OF EXAMINATIONS,
THRISSUR-680 596.
2 SANTHIGIRI AYURVEDA MEDICAL COLLEGE
REPRESENTED BY ITS PRINCIPAL, OLASSERY P.O.,
KODUMBA (VIA), PALAKKAD 678 551.
SRI P SREEKUMAR, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 27640 OF 2017 2
JUDGMENT
When this matter was taken up, the learned counsel appearing
for the petitioner submitted that the prayers sought for in this writ
petition have become infructuous.
The above submission is recorded and this writ petition is closed
as infructuous.
Sd/-
RAJA VIJAYARAGHAVAN V sru JUDGE
APPENDIX OF WP(C) 27640/2017
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE MARK LIST OF THE 1ST PROFESSIONAL BAMS DEGREE EXAM DATED 27.01.2016.
EXHIBIT P2 TRUE COPY OF THE MARK LIST OF THE 2ND PROFESSIONAL BAMS DEGREE EXAM DATED 9.2.2017.
EXHIBIT P3 TRUE COPY OF THE EXAMINATION RESULTS (PROVISIONAL) PUBLISHED ON 08-06-2017.
EXHIBIT P4 TRUE COPY OF THE NOTIFICATION DATED 08-08-2017 PUBLISHED BY THE 1ST RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 10-08-2017 SENT TO THE 1ST RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER DATED 19.9.2017 IN THE WRIT PETITION.
EXHIBIT P6 TRUE COPY OF NOTIFICATION DATED 29.1.2018 PUBLISHED BY THE 1ST RESPONDENT.
RESPONDENTS EXHIBITS : NIL
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