Akhil Babu vs The Kerala University Of Health
2022 Latest Caselaw 7321 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
        THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                        WP(C) NO. 19554 OF 2016
PETITIONER/S:

           AKHIL BABU,
           THEKKEDATHU VALAVUKAYATHIL, KALANJOOR P.O,
           PATHANAMTHITTA DISTRICT.

           BY ADV SRI.C.B.SREEKUMAR

RESPONDENT/S:

     1     THE KERALA UNIVERSITY OF HEALTH SCIENCES,
           THRISSUR 680 596, REPRESENTED BY ITS REGISTRAR.

     2     THE VICE CHANCELLOR
           THE KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR,
           PIN 680596.

     3     THE PRINCIPAL
           SREEKRISHNA COLLEGE OF PHARMACY & RESEARCH CENTRE,
           PARASSALA, THIRUVANANTHAPURAM DISTRICT, PIN 695003.


           SRI P SREEKUMAR, SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION      ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 19554 OF 2016                  2




                                      JUDGMENT

When this matter was taken up today, none appears for the

petitioner. It appears that the prayer sought for has become infructuous.

This writ petition is closed as infructuous.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE sru

APPENDIX OF WP(C) 19554/2016

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MARK LIST OF PETITIONER'S THIRD YEAR (SUPPLEMENTARY) EXAMINATIONS HELD IN NOVEMBER 2015.

EXHIBIT P2 TRUE COPY OF REPRESENTATION DATED 30.6.2016.

EXHIBIT P3 TRUE COPY OF THE CORRIGENDUM NO.0275/AC II/BOS/2012 (PHARM) DATED 6.11.2013.

RESPONDENTS EXHIBITS : NIL