Citation : 2022 Latest Caselaw 7320 Ker
Judgement Date : 23 June, 2022
WP(C) NO. 8042 OF 2017 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
WP(C) NO. 8042 OF 2017
PETITIONER/S:
AHALIA AYURVEDIC MEDICAL COLLEGE
ELIPPARA, KOZHIPPARA-P.O.,
PALAKKAD DISTRICT,
REPRESENTED BY A.G.AJITH PRASAD, TRUSTEE,
AHALIA INTERNATIONAL FOUNDATION.
BY ADV SRI.GEORGE POONTHOTTAM
RESPONDENT/S:
1 THE KERALA UNIVERSITY OF HEALTH SCIENCES,
MULAMKUNNATHUKAVU, MEDICAL COLLEGE P.O.,
THRISSUR DISTRICT, PIN:680596,
REPRESENTEDBY ITS REGISTRAR.
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES,
MULAMKUNNATHUKAVU, MEDICAL COLLEGE P.O.,
THRISSUR DISTRICT, PIN:680596.
BY ADV SRI.P.SREEKUMAR,SC, KERALA UNIVERSITY OF
HEALTH SCIENCE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 8042 OF 2017 2
JUDGMENT
When this matter was taken up, the learned counsel appearing for the
petitioner submitted that the prayers sought for in this writ petition have
become infructuous.
The above submission is recorded and this writ petition is closed.
Sd/-
RAJA VIJAYARAGHAVAN V JUDGE NS
APPENDIX OF WP(C) 8042/2017
PETITIONER(S) EXHIBITS :
EXHIBIT P1: TRUE COPY OF THE INTERIM ORDER DATED 25.11.2013 IN WP(C) NO.27310 OF 2013 PASSED BY THIS HON'BLE COURT.
EXHIBIT P2: TRUE COPY OF THE INTERIM ORDER DATED 28.8.2014 IN IA NO.11376/2014 IN WP(C) NO.27310 OF 2013 PASSED BY THIS HON'BLE COURT.
EXHIBIT P3: TRUE COPY OF THE NOTIFICATION NO.14/EXAM IV/BAMS/KUHS/2017 DATED 8.2.2017 ISSUED BY THE UNIVERSITY.
RESPONDENT(S) EXHIBITS : NIL
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