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P.Thrivikraman vs The Executive Officer
2022 Latest Caselaw 7309 Ker

Citation : 2022 Latest Caselaw 7309 Ker
Judgement Date : 23 June, 2022

Kerala High Court
P.Thrivikraman vs The Executive Officer on 23 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                        WP(C) NO. 18509 OF 2022
PETITIONER:

            P.THRIVIKRAMAN
            AGED 60 YEARS
            S/O. LATE SANKARAN EMBRANDIRI,
            PALAKKULAM ILLOM, SREE NANDANAM, KOTTAYI P.O.,
            PALAKKAD. PIN - 678 572
            BY ADV E.NARAYANAN


RESPONDENTS:

    1       THE EXECUTIVE OFFICER
            SREE KANDATHARKAVU - PANARKAVU, (SREE OLAPPAMANNA MANA
            GROUP DEVASWOM), PALLIKURUP, MANNARKAD, PALAKKAD.PIN
            678 582
    2       THE TRUSTEE,
            OLAPPAMANNA MANA DEVASWOM, H.O. PALLIKURUP, PALAKKAD.
            PIN 678 582
    3       THE MALABAR DEVASWOM BOARD,
            REPRESENTED BY ITS SECRETARY, HOUSEFED COMPLEX,
            ERANHIPPALAM P.O,
            KOZHIKODE - 673 006.
    4       THE ASSISTANT COMMISSIONER,
            MALABAR DEVASWOM BOARD, PALAKKAD, KENATHU PARAMBU,
            KUNNATHURMEDU, PIN 678 593.
    5       ADV.AKHILA P,
            DOMESTIC ENQUIRY OFFICER, C/O KOZHIKODE BAR
            ASSOCIATION,
            DISTRICT COURT COMPLEX,CALICUT COURT P.O, KOZHIKODE -
            PIN - 673 032


            BY ADV.LAKSHMI NARAYAN-SC



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.18509 OF 2022

                                2




                           JUDGMENT

Dated this the 23rd day of June, 2022

Learned counsel for the petitioner submits that

the prayer sought for in this writ petition has been

rendered infructuous.

The writ petition is, therefore, dismissed as

infructuous.

Sd/-

ANU SIVARAMAN JUDGE SSK/23/06 W.P.(C)No.18509 OF 2022

APPENDIX

PETITIONER'S EXHIBITS:

TRUE COPY OF THE MEMO OF CHARGES DATED 07-02-22 Exhibit P1 SERVED ON THE PETITIONER TRUE COPY OF THE REPLY DATED 11-02-22 TO Exhibit P2 EXHIBIT PL TRUE COPY OF THE RP 04/22 FILED BY THE Exhibit P3 PETITIONER BEFORE THE COMMISSIONER, MALABAR DEVASWOM BOARD TRUE COPY OF THE NOTICE DATED 24-02-22 ISSUED Exhibit P4 BY THE 5TH RESPONDENT TO THE PETITIONER TRUE COPY OF THE NOTICE DATED 23-03-22 ISSUED TO THE PETITIONER FROM THE OFFICE OF THE Exhibit P5 COMMISSIONER OF MALABAR DEVASWOM BOARD IN RP

TRUE COPY OF THE REQUEST DATED 04-04-22 PLACED Exhibit P6 BY THE PETITIONER BEFORE THE 5TH RESPONDENT TRUE COPY OF THE NOTICE DATED 01-06-22 ISSUED Exhibit P7 BY THE 5TH RESPONDENT TO THE PETITIONER RESPONDENTS' EXHIBITS: NIL

SSK //TRUE COPY// PA TO JUDGE

 
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