Benny vs State Of Kerala
2022 Latest Caselaw 7303 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
  THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                  CRL.MC NO. 4541 OF 2021
    AGAINST THE ORDER/JUDGMENT IN ST 631/2019 OF GRAMA
            NYAYALAYA, VADAVUCODE AT KOLENCHERY
PETITIONER/ACCSSUED NO. 1 TO 7:

    1    BENNY
         AGED 51 YEARS
         S/O.PAILY, KUMMANNOOR HOUSE, THIRUVANIYOOR
         VILLAGE, MONIPPILLY KARA, PUTHENCRUZ, PIN 682
         308, ERNAKULAM DIST.

    2    JOY
         AGED 57 YEARS
         S/O.PAILY, KUMMANNOOR HOUSE, THIRUVANIYOOR
         VILLAGE, MONIPPILLY KARA, PUTHENCRUZ, PIN 682
         308, ERNAKULAM DIST.

    3    VARGHESE
         AGED 47 YEARS
         S/O.PAILY, KUMMANNOOR HOUSE, THIRUVANIYOOR
         VILLAGE, MONIPPILLY KARA, PUTHENCRUZ, PIN 682
         308, ERNAKULAM DIST.

    4    BIJU T.K.
         AGED 44 YEARS
         S/O.KURIAKO, THENUMKUTTY HOUSE, THIRUVANIYOOR
         VILLAGE, MONIPPILLY KARA, PUTHENCRUZ, PIN 682
         308, ERNAKULAM DIST.

    5    BIJU
         AGED 46 YEARS
         S/O.POULOSE, ANCHANA VELIL HOUSE, THIRUVANIYOOR
         VILLAGE, CHEMMANAD KARA, PUTHENCRUZ, PIN 682 308,
         ERNAKULAM DIST.

    6    THAMPI
         AGED 52 YEARS
         S/O.VARGHESE, THELAKKATTU HOUSE, THIRUVANIYOOR
         VILLAGE, CHEMMANAD KARA, PUTHENCRUZ, PIN 682 308,
 Crl.M.C No. 4541 of 2021

                                 2

           ERNAKULAM DIST.

     7     JOY M.K.
           AGED 50 YEARS
           S/O.KURIAKO, MANANTHADATHIL HOUSE, THIRUVANIYOOR
           VILLAGE, CHEMMANAD KARA, PUTHENCRUZ, PIN 682 308,
           ERNAKULAM DIST.

           BY ADV SAJI VARGHESE KAKKATTUMATTATHIL



RESPONDENT/S:

     1     STATE OF KERALA
           REP.BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,
           ERNAKULAM 682 031

     2     SUB INSPECTOR OF POLICE
           PUTHENCRUZ POLICE STATION, PUTHENCRUZ P.O.

     3     FR. VIJU ELIAS
           AGED 39 YEARS
           S/O.ELIAS, THANIKUZHI HOUSE, MULANTHURUTHY P.O.

           BY ADVS.
           DOMSON J.VATTAKUZHY
           GEEVAN T.CHARLES




           ADV C SEENA - PP




    THIS CRIMINAL MISC. CASE HAVING COME UP FOR
ADMISSION ON 23.06.2022, THE COURT ON THE SAME DAY
PASSED THE FOLLOWING:
 Crl.M.C No. 4541 of 2021

                                  3




                              ORDER

The learned counsel for the petitioners submits that the

petitioners do not want to pursue the Crl.M.C.

Accordingly, this Crl.M.C is dismissed as not pressed.

Sd/-

ZIYAD RAHMAN A.A.

JUDGE rpk