Chacko John vs The Authorized Officer/Branch ...
2022 Latest Caselaw 7295 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
        THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                        WP(C) NO. 9010 OF 2022
PETITIONERS:

    1       CHACKO JOHN,
            AGED 43 YEARS, S/O. N.V. CHACKO,
            NEERUMPLAKKAL, NELLIMALA, ERAVIPEROOR,
            PATHANAMTHITTA -689 542.

    2       SMT. REENA ANIE CHACKO,
            AGED 41 YEARS, W/O. CHACKO JOHN,
            NEERUMPLAKKAL, NELLIMALA, ERAVIPEROOR,
            PATHANAMTHITTA - 689 542.

            BY ADV APARNA C.MENON


RESPONDENT:

            THE AUTHORIZED OFFICER/BRANCH MANAGER,
            THE THIRUVALLA EAST CO-OPERATIVE BANK LTD. NO. 3260,
            HEAD OFFICE, ERAVIPEROOR, PATHANAMTHITTA -689 542.

            BY ADV T.P.PRADEEP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9010 OF 2022            2



                            JUDGMENT

In view of the submissions of the learned counsel

for the respondent Bank that the petitioners had earlier

approached this Court by filing W.P.(C) No.24719/2020

and had failed to comply with the directions contained

therein and also taking note of the submission that the

interim order dated 17-03-2022, in this Writ Petition

also remains not complied with, the petitioners are not

entitled to any discretionary relief from this Court

especially considering the fact that the filing of earlier

Writ Petition was not even disclosed in the present Writ

Petition.

This Writ Petition will stand dismissed.

Sd/-

GOPINATH P.

JUDGE

ats

APPENDIX OF WP(C) 9010/2022

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE ORDER IN M.C. NO. 44/2020 DATED 07.03.2020 OF THE CHIEF JUDICIAL MAGISTRATE, PATHANAMTHITTA.

EXHIBIT P2 TRUE COPY OF THE ORDER IN M.C. NO. 40/2020 DATED 04.03.2020 OF THE CHIEF JUDICIAL MAGISTRATE, PATHANAMTHITTA.

EXHIBIT P3 TRUE COPY OF THE POSSESSION NOTICE ISSUED BY THE THIRUVALLA EAST CO-OPERATIVE BANK LTD. NO. 3260 TO THE 1ST PETITIONER DATED 24.02.2022.

EXHIBIT P4 TRUE COPY OF THE POSSESSION NOTICE ISSUED BY THE THIRUVALLA EAST CO-OPERATIVE BANK LTD. NO. 3260 TO THE 2ND PETITIONER DATED 25.02.2022.