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Arul vs State Of Kerala
2022 Latest Caselaw 7290 Ker

Citation : 2022 Latest Caselaw 7290 Ker
Judgement Date : 23 June, 2022

Kerala High Court
Arul vs State Of Kerala on 23 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                       WP(C) NO. 12365 OF 2018

PETITIONERS:

    1       ARUL
            AGED 53 YEARS, S/O.ANTONY,
            AVINASH COTTAGE, SOORYANELLI KARA,
            CHINNAKANAL VILLAGE, UDUMBANCHOLA TALUK,
            IDUKKI DISTRICT.

    2       SASI
            AGED 54 YEARS, S/O.ISSAC,
            KAPPISTORE KARA, THALAYAR LOWER DIVISION,
            KDH VILLAGE, DEVIKULAM TALUK, IDUKKI DISTRICT.

    3       ANDREWS
            AGED 57 YEARS, S/O.LATE W.J.ARPUTHAM,
            ANTHONIYAR COLONY, NALLATHANNY ROAD, MUNNAR.

            BY ADV SRI.BABU PAUL



RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY THE CHIEF SECRETARY,
            SECRETARIAT, THIRUVANANTHAPURAM, PIN-695001.

    2       DEPARTMENT OF REVENUE
            REPRESENTED BY THE SECRETARY, REVENUE DEPARTMENT,
            THIRUVANANTHAPURAM, PIN-695001.

    3       SOBY
            AGED ABOUT 42, W/O.JOHNY,
            PLAMOOTTIL HOUSE, SOORYANELLI KARA,
            CHINNAKANAL VILLAGE, UDUMBANCHOLA TALUK,
            IDUKKI DISTRICT-685612.

    4       AMUTHAM
            AGED 44, S/O.ANTONY, SOORYANELLI KARA,
            CHINNAKANAL VILLAGE, UDUMBANCHOLA TALUK,
            IDUKKI DISTRICT-685612.
 WP(C) NO. 12365 OF 2018
                               2



    5     JAYASHEELAN
          AGED 45, S/O.VISWASARAJ, SOORYANELLI KARA,
          CHINNAKANAL VILLAGE, UDUMBANCHOLA TALUK,
          IDUKKI DISTRICT-685612.

    6     TALLIYAR TEA COMPANY (P) LTD.
          REPRESENTED BY ITS SENIOR MANAGER,
          TALLIYAR TEA ESTATE, TALLIYAR P.O.,
          KDH VILLAGE, DEVICULAM-685612.

    7     DEVAYYA
          AGED 49, ASST. MANAGER,
          TALLIYAR TEA ESTATE, TALLIYAR P.O.,
          KDH VILLAGE, DEVICULAM-685612.

    8     JANCY RANI
          AGED 62, W/O.LATE ARPUTHAM,
          ANTHONIYAR COLONY, NALLATHANNY ROAD,
          MUNNAR-685612.

    9     SUJATHA
          AGED 41, W/O.SIMON TAILOR,
          NACHIVAYAL, MARAYOOR-685612.

    10    [email protected] PICHAMMA
          AGED 74, W/O. LATE KARUPPAYA,
          M.G.COLONY, MUNNAR-685612.

    11    [email protected] VINAYAGAMOORTHY
          AGED 55, S/O.LATE SELVARAJ PILLAI,
          MOORTHY LODGE, NALLATHANNY ROAD,
          MUNNAR, PIN-685612.

          BY ADV SRI.LATHEESH SEBASTIAN
          SMT.DEEPA V., GOVERNMENT PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12365 OF 2018
                                  3




                            T.R. RAVI, J.
             --------------------------------------------
                    W. P. (C). No. 12365 of 2018
              --------------------------------------------
               Dated this the 23rd day of June, 2022

                            JUDGMENT

Learned counsel for the petitioners submits that the writ

petition has become infructuous. Hence the writ petition is

dismissed as infructuous.

Sd/-

T.R. RAVI JUDGE

Pn

 
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