Dental Students Association vs The Kerala University Of Health ...
2022 Latest Caselaw 7278 Ker

WP(C) NO. 3487 OF 2016            1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
     THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                     WP(C) NO. 3487 OF 2016
PETITIONER/S:

    1     DENTAL STUDENTS ASSOCIATION
          A BODY REGISTERED UNDER THE TRAVANCORE-COCHIN LITERARY
          SCIENTIFIC AND CHARITABLE SOCIETIES REGISTRATION ACT,
          HAVING REGISTRATION NO.EKM/TC/800/2015 HAVING ITS
          OFFICE AT MALIAKKAL HOUSE, WARD NO.3, HOUSE NO.272,
          NEDUNGAD, NAYARAMBALAM P.O., PIN-682509,
          REPRESENTED BY ITS SECRETARY, SWATHIRAJ M.S., AGED 25
          YEARS, S/O.SURAJ M.K., MALIAKKAL HOUSE, NEDUNGAD,
          NAYARAMBALAM P.O., PIN-682 509.
    2     FESTIN SABU
          AGED 22 YEARS
          S/O.SABU K.K., KEECHERIL HOUSE, A.R.NAGAR P.O.,
          MALAPPURAM, PIN-676305, STUDENT OF 2ND BDS,
          INDIRA GANDHI INSTITUTE OF DENTAL SCIENCE,
          KOTHAMANGALAM, HAVING UNIVERSITY
          REGISTRATION NO.110020450.
          BY ADVS.
          SRI.THOMAS M.JACOB
          SRI.AKHIL K.MADHAV
          SRI.T.R.JERRY SEBASTIAN
RESPONDENT/S:

    1     THE KERALA UNIVERSITY OF HEALTH SCIENCES
          REPRESENTED BY ITS REGISTRAR, MEDICAL COLLEGE P.O.,
          THRISSUR, PIN-680596.
    2     THE REGISTRAR
          KERALA UNIVERSITY OF HEALTH SCIENCES,
          MEDICAL COLLEGE P.O., THRISSUR, PIN-680596.
    3     THE CONTROLLER OF EXAMINATIONS
          KERALA UNIVERSITY OF HEALTH SCIENCES,
          MEDICAL COLLEGE P.O., THRISSUR, PIN-680596.

          BY ADV SRI.P.SREEKUMAR,SC, KERALA UNIVERSITY OF HEALTH
          SCIENCES


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 3487 OF 2016                    2




                                 JUDGMENT

When this matter was taken up, the learned counsel appearing for the

petitioners submitted that the prayers sought for in this writ petition have

become infructuous.

The above submission is recorded and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF WP(C) 3487/2016

PETITIONER(S) EXHIBITS :

EXT.P1 TRUE COPY OF THE REGISTRATION CERTIFICATE OF THE 1ST PETITIONER

EXT.P2 TRUE COPY OF NOTIFICATION NO.KUHS/EXAM-

IV/IIBDS/(R/S)/AUGUST 2015 DATED 23.12.2015 PUBLISHING II BDS RESULT.

EXT.P3 TRUE COPY OF NOTIFICATION NO.KUHS/EXAM-

IV/IIBDS/(S)/FEBRUARY 2016 DATED 15.12.2015 PUBLISHING II BDS SUPPLEMENTARY EXAMINATION.

EXT.P4 TRUE COPY OF REPRESENTATION DATED 20.1.2016 SUBMITTED BY 1ST PETITIONER.

RESPONDENT(S) EXHIBITS : NIL