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Haripriya.P.M vs Kerala University Of Health ...
2022 Latest Caselaw 7272 Ker

Citation : 2022 Latest Caselaw 7272 Ker
Judgement Date : 23 June, 2022

Kerala High Court
Haripriya.P.M vs Kerala University Of Health ... on 23 June, 2022
WP(C) NO. 5868 OF 2018            1



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
     THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                     WP(C) NO. 5868 OF 2018


PETITIONER/S:

    1     HARIPRIYA P.M.,
          AGED 23 YEARS, D/O. P.K. MURALEEDHARAN,
          RESIDING AT PANAPARAMBIL, PERINGOTTUKARA P.O,
          THRISSUR -680 565. REG.NO. 120030034.

    2     MANUKRISHNA V.M.
          AGED 22 YEARS, S/O. MANOHARAN V.S.,
          RESIDING AT VALOOPARAMBIL, EDATHIRINJI P.O,
          THRISSUR DT. REG.NO. 120030040.

    3     RESHMA
          AGED 23 YEARS, D/O. SURENDRAN T.A.,
          RESIDING AT THERUVIL PARAMBIL, ELANKUNNAPUZHA P.O,
          KOCHI-682 503.REG.NO. 120030045

    4     KRISHNENDU A.S
          AGED 23 YEARS, D/O. V. SALSUTHAN NAIR,
          RESIDING AT ROHINI, TRA144(B), THOZHUVANCODU P.O,
          VATTIYOORKAVU P.O., THIRUVANANTHAPURAM-695 013,
          REG.NO. 130030705.

    5     CHILKKA JAYANATHAN T.P
          AGED 23 YEARS, D/O. JAYANATHAN T.P,
          RESIDING AT THAIPARAMBIL, VELIANCODE P.O,
          MALAPPURAM-679 579. REG.NO. 130030691.

    6     YADHUKRISHNAN.P
          AGED 23 YEARS, D/O. UNNIKRISHNAN P.R,
          RESIDING AT KRISHANA, PAREKKATTUVALAPPIL,
          MADAKKATHARA P.O, THRISSUR-680 651.REG.NO. 130030730.

    7     SREELAKSHMI C.B.,
          AGED 22 YEARS, D/O. BHASI.C.N., RESIDING AT
          CHAKKUMARASSERIL, MURAVANTHURUTH, VADAKKEKARA P.O,
          ERNAKULAM-683 522. REG.NO. 130030726.

          BY ADV SRI.B.S.SIVAJI
 WP(C) NO. 5868 OF 2018            2




RESPONDENT/S:

    1     KERALA UNIVERSITY OF HEALTH SCIENCES
          REPRESENTED BY ITS REGISTRAR,
          MULANKUNNATHUKAVU, THRISSUR, PIN-680 596.

    2     THE PRINCIPAL
          AHALIA AYURVEDA MEDICAL COLLEGE,
          PALAKKAD DT. PIN-678 557.

          BY ADVS.
          SRI.P.SREEKUMAR,SC,KERALA UNIVERSITY OF HEALTH SCIENCE
          SRI.GEORGE POONTHOTTAM (SR.)
          SMT.NISHA GEORGE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 5868 OF 2018                      3




                                   JUDGMENT

When this matter was taken up, the learned counsel appearing for the

petitioners submitted that the prayers sought for in this writ petition have become

infructuous.

The above submission is recorded and this writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF WP(C) 5868/2018

PETITIONER(S) EXHIBITS :

EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE REGULATIONS ISSUED BY THE 1ST RESPONDENT UNIVERSITY.

EXHIBIT P2 A TRUE COPY OF THE GAZETTE OF INDIA NOTIFICATION NO.24-14/2016 (U.G. REGULATION) DATED 7.11.2016 (RELEVANT PAGES). EXHIBIT P3 TRUE COPY OF THE MARK LIST OF THE FIRST PETITIONER DATED 27.1.2016. EXHIBIT P3(a) TRUE COPY OF THE MARK LIST OF THE SECOND PETITIONER DATED 27.1.2016. EXHIBIT P3(b) TRUE COPY OF THE MARK LIST OF THE THIRD PETITIONER DATED 23.6.2015. EXHIBIT P3(c) TRUE COPY OF THE MARK LIST OF THE FOURTH PETITIONER DATED 8.6.2017.

EXHIBIT P3(d) TRUE COPY OF THE MARK LIST OF THE FIFTH PETITIONER DATED 8.6.2017.

EXHIBIT P3(d) TRUE COPY OF THE MARK LIST OF THE SIXTH PETITIONER DATED 27.1.2017. EXHIBIT P3(f) TRUE COPY OF THE MARK LIST OF THE SEVENTH PETITIONER DATED 1.2.2017.

EXHIBIT P4 A TRUE COPY OF THE ORDER DATED 07.2017 PASSED BY THE ACADEMIC BRANCH OF THE 1ST RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE EXAM NOTIFICATION NO.1544/EXAM AYUSH 2/BAMS/KUHS/2018 DATED 29.1.2018.

EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED 15.9.2017 IN WP(C) NO.29788/17. EXHIBIT P7 TRUE COPY OF THE NOTIFICATION RGU/AUTH/124SYN/105/2016-17 DATED 13.2.2017.

RESPONDENT(S) EXHIBITS : NIL

 
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