Ex Force Gunman Trade Union (All ... vs State Of Kerala
2022 Latest Caselaw 7207 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
           THE HONOURABLE MR.JUSTICE V.G.ARUN
 THURSDAY, THE 23RD DAY OF JUNE 2022 / 2ND ASHADHA, 1944
                 WP(C) NO. 9729 OF 2021
PETITIONER/S:

    1    EX FORCE GUNMAN TRADE UNION (ALL KERALA)
         REG.NO.TU19158, VAISHANAVAM, ERUTHAMCODE,
         MAVUVILA, KATTAKKADA P.O., THIRUVANANTHAPURAM,
         PIN - 695 572 REPRESENTED BY ITS SECRETARY,
         PRADEEP K.C., AGED 45, S/O.KRISHNAN NAIR.
    2    UNNIKRISHNAN UNNI
         AGED 61 YEARS
         S/O.GOPALAN UNNIT, DIVYA BHAVAN, NAD P.O.,
         ALUVA, ERNAKULAM DISTRICT, PIN - 683 563.
    3    UNNIKRISHNA KURUP
         AGED 53 YEARS
         S/O.BHASKARA KURUP, UDAYALAYAM, EDAVATTOM,
         KARUVELIL P.O., KOLLAM - 691 505.
         BY ADVS.
         MATHEW KURIAKOSE
         SRI.J.KRISHNAKUMAR (ADOOR)
         SHRI.MONI GEORGE

RESPONDENT/S:

    1    STATE OF KERALA
         REPRESENTED BY PRINCIPAL SECRETARY, HOME
         DEPARTMENT, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM - 695 001
    2    THE SECRETARY, HOME DEPARTMENT
         GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM -
         695 001.
    3    STATE POLICE CHIEF AND DIRECTOR GENERAL OF
         POLICE
         STATE POLICE HEADQUARTERS, VELLAYAMBALAM,
         THIRUVANANTHAPURAM, PIN - 695 010.
    4    S AND IB SERVICES (PVT.) LTD.
         2ND FLOOR, DOOR NO.C.C.53/2333, SAHAKARANA
         ROAD, VYTTILA, ERNAKULAM - 682 019, REPRESENTED
         BY ITS MANAGING DIRECTOR.
    5    SISCO, KUMARICAL
         AKG ROAD, EDAPPALLY TOLL, EDAPPALLY, ERNAKULAM,
         PIN - 682 024, REPRESENTED BY ITS PROPRIETOR.
    6    WRITER BUSINESS SERVICE PVT.LTD.
 W.P.(C) No.9729 of 2021

                                   -2-


             A5/6061(1 AND 2), THAMMANAM P.O., PONNURUNNI,
             VYTTILA, ERNAKULAM - 682 032 REPRESENTED BY ITS
             MANAGING DIRECTOR.
     7       SEQUEL LOGISTICS PVT.LTD.
             DOOR NO.53/2543B, KNNJAN BAVA ROAD,
             OPP.PALMGREEN VILLAS, PONNURUNNI, VYTTILA,
             ERNAKULAM - 682 019 REPRESENTED BY ITS MANAGING
             DIRECTOR.
     8       SECULAR VALUE INDIA LTD.
             VILAYIL BUILDING, GROUND FLOOR, NEAR HDFC BANK,
             POOKATE ROAD, EDAPPALLY P.O., ERNAKULAM - 602
             033 REPRESENTED BY ITS MANAGING DIRECTOR.
     9       SIS PROSEGUR HOLDING PVT.LTD.
             MOOLAMPALLY H., H.NO.138K-52/1055, SANKAR
             NAGAR, NEERAMANKARA, KAIMANAM P.O.,
             THIRUVANANTHAPURAM, PIN - 695 040 REPRESENTED
             BY ITS MANAGING DIRECTOR.
     10      CMS, GROUND FLOOR
             JEWELS - 38/2496 A AND B, GANDHI NAGAR,
             KADAVANTHRA, ERNAKULAM - 602 017 REPRESENTED BY
             ITS PROPRIETOR.
OTHER PRESENT:

             GP AMMINIKUTTY K


         THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   23.06.2022,    THE   COURT   ON     THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C) No.9729 of 2021

                                -3-



                            JUDGMENT

Dated this the 23rd day of June, 2022

Learned Counsel for the petitioners seeks

permission to withdraw the writ petition.

Accordingly, the writ petition is dismissed as

withdrawn.

Sd/-

V.G.ARUN JUDGE Scl/26.06.2022