Kerala High Court
Prabhakaran vs Indirakumari on 23 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
Thursday, the 23rd day of June 2022 / 2nd Ashadha, 1944
IA.NO.1/2022 IN RFA NO. 111 OF 2022
O.S.No.620/2008 OF PRINCIPAL SUB COURT, PALAKKAD
PETITIONERS/APPELLANTS:
1. PRABHAKARAN, AGED 68 YEARS, S/O.LATE KUNJU ASARI, PUSHPALAYAM,
MANNARKKAD PARAMBU, MANAPPULLIKKAVU, EAST YAKKARA, KARINGARAPPULLY
AMSOM DESOM, PALAKKAD - 678 551.
2. SREEDHARAN, AGED 67 YEARS, S/O.LATE KUNJU ASARI, PUSHPALAYAM,
MANNARKKAD PARAMBU, MANAPPULLIKKAVU, EAST YAKKARA, KARINGARAPPULLY
AMSAM DESOM, PALAKKAD - 678 551.
3. HARIDAS, AGED 65 YEARS, S/O.LATE KUNJU ASARI, PUSHPALAYAM,
MANNARKKAD PARAMBU, MANAPPULLIKKAVU, EAST YAKKARA, KARINGARAPPULLY
AMSAM DESOM, PALAKKAD - 678 551.
4. MOHANDAS AGED 62 YEARS, S/O.LATE KUNJU ASARI, PUSHPALAYAM,
MANNARKKAD PARAMBU, MANAPPULLIKKAVU, EAST YAKKARA, KARINGARAPPULLY
AMSAM DESOM, PALAKKAD - 678 551.
RESPONDENTS/RESPONDENTS:
1. INDIRAKUMARI, AGED 59 YEARS, W/O.RADHAKRISHNAN, D/O.LATE KUNJU
ASARI, PALAD VEEDU, MANIKKASSERI, KONGAD, PALAKKAD, NOW RESIDING AT
RESHMA NIVAS, 16/639(3), KANAL VARAMBU, KUNNATHURMEDU, PALAKKAD -
678 013.
2. PUSHPALATHA, AGED 63 YEARS, W/O.SUBRAMANIAN, RESIDING AT THULASI
NIVAS, KUNNEKKAD, PUDUSERY AMSOM DESOM, PALAKKAD - 678 103.
3. SOBHANA, AGED 59 YEARS, D/O.LATE KUNJU ASARI, VEPPIYOTTIL VEEDU,
KUNNATHARA, KALLUPPADAM, PAZHAYANNUR, THRISSUR - 680 587.
4. PARVATHY, AGED 62 YEARS, W/O.LATE GANGADHARAN, PUSHPALAYAM,
MANNARKKAD PARAMBU, MANAPPULLIKKAVU, EAST YAKKARA, KARINGARAPPULLY
AMSAM DESOM, PALAKKAD - 678 551.
5. V.P.JANAKI, W/O.PRABHAKARAN, RESIDING AT MANNARAKKATTU PARAMBU,
YAKKARA AMSAM DESOM, PALAKKAD - 678 551.
6. BABY, W/O.SREEDHARAN, RESDING AT MANNARAKKATTU PARAMBU, YAKKARA
AMSAM DESAM, PALAKKAD - 678 551.
7. J.REMA, W/O.HARIDAS, RESIDING AT MANNARKKATU PARAMBU, YAKKARA AMSAM
DESAM, PALAKKAD - 678 551.
8. N.K.SHEEJA, W/O.MOHANDAS, RESIDING AT MANNARAKKATTU PARAMBU, YAKKARA
AMSAM DESAM, PALAKKAD - 678 551.
9. RADHAKRISHNAN S.A.S., AGED 62 YEARS, S/O.S.A.SANKARA EMBRANTHIRI,
RESIDING AT VAISHNAVAM (MAYA VIHAR), AYILUR (PO), CHITTUR TALUK,
PALAKKAD - 678 510.
10. K.M.SAJITHA, AGED 55 YEARS, W/O.E.S.MOHAMMED IBRAHIM, RESIDING AT
SHAJI'S QUARTERS, CHANDAPPURA, KUZHALMANNAM, ALATHUR TALUK, PALAKKAD
- 678 702.
11. ARCHANA SREEKANTHAN, D/O.U.SREEKANTH MENON, SUMASREE, VADAVANNUR
(PO), CHITTUR TALUK, PALAKKAD - 678 504.
12. SUBADRA, W/O.AYYAPPAN, D/O.KUNJU AND AMMACHU, KALIPPARA, KOTTEKKAD,
PALAKKAD 678 732.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay passing of
final decree pursuant to judgment and decree dated 01.11.2021 on the file
of the Court of the Principal Subordinate Judge, Palakkad in O.S
No.620/2008, pending disposal of the appeal in the interest of justice.
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and upon hearing the arguments
of SRI.S.M.UNNIKRISHNAN, U.BALAGANGADHARAN, Advocates for the petitioners,
the court passed the following:
ANIL K. NARENDRAN & P.G.AJITHKUMAR, JJ.
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R.F.A.No.111 of 2022
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Dated this the 23rd day of June, 2022
ORDER
Ajithkumar, J.
Admit.
Issue notice to the respondents by speed post, returnable
within four weeks.
I.A.No.1 of 2022
Passing of final decree in O.S.No.620 of 2008 on the files of
the Sub Court, Palakkad, is stayed for a period of two months.
Sd/-
ANIL K. NARENDRAN, JUDGE
Sd/-
P.G. AJITHKUMAR, JUDGE
dkr
23-06-2022 /True Copy/ Assistant Registrar
