Shyjan J vs Sindhu R
2022 Latest Caselaw 7102 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
   THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
 FRIDAY, THE 17TH DAY OF JUNE 2022 / 27TH JYAISHTA, 1944
              CON.CASE(C) NO. 1069 OF 2022
AGAINST THE JUDGMENT DATED 23.06.2020 IN WP(C) 12430/2020
                 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER NO.7 IN WP(C):

         SHYJAN J
         AGED 39 YEARS
         SECRETARY
         PUTHENKADA KSHEEROLPADAKA SAHAKARNA SANGHOM
         NO. T 188 (D) APCOS
         THIRUPURAM P.O.,
         THIRUVANANTHAPURAM, PIN - 695133


         BY ADVS.
         SRI.N.ANAND
         SRI.RAJESH O.N.
RESPONDENT/RESPONDENT NO.3 IN WP(C):

         SINDHU R (AGE AND FATHERS NOTE KNOWN TO THE
         PETITIONER), DEPUTY DIRECTOR,
         DEPARTMENT OF DAIRY DEVELOPMENT,
         PATTOM,
         THIRUVANANTHAPURAM-, PIN - 695004



         BY GOVT.PLEADER SRI.BIJOY CHANDRAN, SR.


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 17.06.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                    :2:
Con.Case (C).No.1069/2022




                             JUDGMENT

On a perusal of the averments in this contempt of Court Case, I

find that there has been no action on the part of the respondent that

would suggest that the respondent has in any manner breached the

undertaking recorded by this Court in Annexure A3 judgment. Under

the said circumstances, the Contempt of Court Case is dismissed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Con.Case (C).No.1069/2022

APPENDIX OF CON.CASE(C) 1069/2022

PETITIONER ANNEXURES

Annexure-I TRUE COPY OF THE RELEVANT PORTION OF THE BYE-LAWS OF THE PETITIONER SOCIETY

Annexure-II TRUE COPY OF THE RESOLUTION DATED 30.06.2000 ADOPTED BY THE THIRUPURAM GRAMA PANCHAYAT

Annexure-III CERTIFIED COPY OF THE JUDGMENT DATED 23.06.2020

Annexure-IV TRUE COPY OF THE WHATSAPP MESSAGE SENT ON 07.02.2022 BY THE DAIRY EXTENSION OFFICER, PARASSALA

Annexure-V TRUE COPY OF THE REPORT DATED 23.04.2022

RESPONDENTS ANNEXURE:NIL

//TRUE COPY//

P.A TO JUDGE