Rayan Sojan @ Mintu K. Sojan vs Dr. Gireesh Cholayil
2022 Latest Caselaw 7098 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
           Friday, the 17th day of June 2022 / 27th Jyaishta, 1944
          CONTEMPT CASE(C) NO. 1083 OF 2022(S) IN WP(C) 16817/2021
PETITIONER/PETITIONER:

     RAYAN SOJAN @ MINTU K. SOJAN,AGED 25 YEARS,S/O.SOJAN K.FRANCIS,
     KURIYATH,THIRUMARADY P.O.,KOOTHATTUKULAM,ERNAKULAM, PIN - 686662

    BY ADV ABHILASH S.FRANCIS
RESPONDENT/2ND RESPONDENT:

     DR. GIREESH CHOLAYIL,JOINT COMMISSIONER FOR GOVERNMENT
     EXAMINATIONS, PAREEKSHA BHAVAN, POOJAPURA P.O.,THIRUVANANTHAPURAM,
     PIN - 695012

     This Contempt of court case (civil) having come up for orders on
17.06.2022, the court on the same day passed the following:
                                  P.B.SURESH KUMAR, J.
                         -----------------------------------------------
                         Contempt Case (C) No.1083 of 2022
                         -----------------------------------------------
                        Dated this the 17th day of June, 2022.


                                          ORDER

Having regard to the fact that the judgment sought

to be enforced is one rendered as early as on 02.09.2021, I

deem it appropriate to direct the respondent to be present in

court on 01.07.2022. Ordered accordingly. It is, however, made

clear that if the direction is complied with in the meanwhile, the

respondent need not appear.

List the matter on 01.07.2022.

Sd/-

P.B.SURESH KUMAR, JUDGE.

YKB

17-06-2022 /True Copy/ Assistant Registrar