Rajadurai vs State Of Kerala
2022 Latest Caselaw 7096 Ker

Crl.Rev.Pet No.444/2022                           1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                          THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
              Friday, the 17th day of June 2022 / 27th Jyaishta, 1944
                CRL.M.APPL.NO.1/2022 IN CRL.REV.PET NO. 444 OF 2022
                  CRA 29/2022 OF SPE/CBI COURT, THIRUVANANTHAPURAM
                 SC 1444/2009 OF ASSISTANT SESSIONS COURT,ATTINGAL
   PETITIONERS/REVISION PETITIONERS/APPELLANTS/A1&A3:

       1. RAJADURAI, AGED 40 YEARS, S/O. AMRUTHALINGA NADAR, DOOR NO.11/139
          (3), SOUTH KOVANCODE VILLAGE, KOVANCODE, THOOTHUKUDI, TAMILNADU.,
          PIN - 628152
       2. GUNADURAI, AGED 47 YEARS, S/O. AMRUTHALINGA NADAR, DOOR NO.11/139
          (3), SOUTH KOVANCODE VILLAGE, KOVANCODE, THOOTHUKUDI, TAMILNADU.,
          PIN - 628152

   RESPONDENT:

           STATE OF KERALA REPRESENTED BY THE SPECIAL PUBLIC PROSECUTOR,HIGH
           COURT OF KERALA, ERNAKULAM., PIN - 682031

         Application praying that in the circumstances stated therein the
   High Court be pleased to suspend the operation of the execution of the
   sentence in S.C. No. 1444/2009 of the Assistant Sessions Court, Attingal
   and the judgment in Crl.A. No. 29/2022 of the Special Judge(SPE/CBI),
   Thiruvananthapuram, and to release the petitioners/revision petitioners on
   bail.
         This application coming on for orders upon perusing the application,
   and upon hearing the arguments of SHAJIN S.HAMEED, Advocate for the
   petitioners and of PUBLIC PROSECUTOR for the respondent, the court passed
   the following:
                                       ORDER

Considering the facts and circumstances of the case, the sentence imposed upon the petitioner shall stand suspended upon execution of a bond for Rs: 50,000/-(Rupees Fifty Thousand Only) with two solvent sureties each for the like sum to the satisfaction of the court below.

                                                    Sd/- ZIYAD RAHMAN A.A. JUDGE




17-06-2022                          /True Copy/                             Assistant Registrar