State Of Kerala Represented By ... vs T.Sanju
2022 Latest Caselaw 7084 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                 &

           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

     FRIDAY, THE 17TH DAY OF JUNE 2022 / 27TH JYAISHTA, 1944

                       WA NO. 605 OF 2022
 AGAINST THE ORDER DATED 29.03.2022 IN WP(C) 30887/2021 OF HIGH
                         COURT OF KERALA

APPELLANTS/RESPONDENTS 2 TO 4 IN WP(C):

    1      STATE OF KERALA REPRESENTED BY SECRETARY TO THE
           GOVERNMENT, TRANSPORTATION DEPARTMENT
           GOVERNMENT SECRETARIAT
           THIRUVANANTHAPURAM, PIN - 695039


    2      THE TRANSPORT COMMISSIONER
           TRANSPORT COMMISSIONERATE
           TRANS TOWER, VAZHUTHACADU
           TRIVANDRUM, PIN - 695014


    3      THE REGISTERING AUTHORITY / REGIONAL TRANSPORT OFFICER
           ERNAKULAM, CIVIL STATION P.O
           KAKKANAD, ERNAKULAM, KOCHI, PIN - 682030


           BY ADV GOVERNMENT PLEADER SRI.MOHAMMED RAFIQ
RESPONDENTS/PETITIONER & 1ST RESPONDENT AND ADDL.RESPONDENTS 5 &
6 IN THE WP(C):

    1      T.SANJU, AGED 39 YEARS, S/O. LATE K.J. THOMAS STANLY,
           1/216D,FERRY ROAD,CHERANALLOOR,
           ERNAKULAM,PIN - 682034. CORRECTED AS T.SANJU AS PER
           ORDER DATED 10.01.2022 IN IA 1/2021, PIN - 682034


    2      THE UNION OF INDIA REPRESENTED BY ITS SECRETARY
           MINISTRY OF ROAD TRANSPORT AND HIGHWAYS,
           NEW DELHI , PIN - 110001


    3      THE REGIONAL OFFICER
           NATIONAL HIGHWAY AUTHORITY OF INDIA
           AMBILY ARCADE , SNNRA 1
           THIRUVANANTHAPURAM, PIN - 695024


    4      THE STATE INFORMATION OFFICER
                                        :2:
W.A.No.605 of 2022




               NIC KERALA STATE CENTER ,
               CDAC BUILDING, VELLAYAMBALAM
               THIRUVANANTHAPURAM, PIN - 695033


               BY ADV I.DINESH MENON


        THIS     WRIT   APPEAL   HAVING      COME   UP   FOR   ADMISSION   ON

17.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                   :3:
W.A.No.605 of 2022




                            JUDGMENT

A.K.Jayasankaran Nambiar, J.

It is submitted by the learned Senior Government Pleader that

the Writ Petition from which this Writ Appeal arises itself has been

dismissed as withdrawn, and the Contempt of Court Case preferred has

also been closed. Under the said circumstances, the Writ Appeal itself

has become infructuous, and the same is dismissed as such.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

mns