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Rahul S vs State Of Kerala
2022 Latest Caselaw 7078 Ker

Citation : 2022 Latest Caselaw 7078 Ker
Judgement Date : 17 June, 2022

Kerala High Court
Rahul S vs State Of Kerala on 17 June, 2022
        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
      THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 FRIDAY, THE 17TH DAY OF JUNE 2022 / 27TH JYAISHTA, 1944
                     OP(CRL.) NO. 248 OF 2022
 CC 2663/2020 OF JUDICIAL MAGISTRATE OF FIRST CLASS -I,
                              KOLLAM
    Crime No.1358/2020 of Kilikolloor Police Station
PETITIONER/ACCUSED No.1:

         RAHUL S
         AGED 35 YEARS
         S/O SASIDHARAN NAIR, JANAKI MANDIRAM,
         MANGAD P.O, KOLLAM, PIN - 691015
         BY ADVS.
         BASIL CHANDY VAVACHAN
         CHARUTHA BHAIJU
         GEORGIE SIMON
         BASIL SCARIA
         FATHIMA SHALU S.
         CHANDHANA BHAIJU


RESPONDENT/STATE:

         STATE OF KERALA,
         REPRESENTED BY PUBLIC PROSECUTOR,
         HIGH COURT OF KERALA, ERNAKULAM,
         PIN - 682031.

              SRI P G MANU-SR PUBLIC PROSECUTOR


     THIS OP (CRIMINAL) HAVING COME UP FOR ADMISSION ON
17.06.2022,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 O.P.(Crl.).No.248 of 2022


                                ..2..


                            JUDGMENT

This O.P.(Crl.) has been filed seeking for expeditious

disposal of C.C.No.2663/2020 on the file of the Judicial First

Class Magistrate Court-I, Kollam.

2. A report has been called for from the learned

Magistrate who reported that the matter could be disposed of

within a period of one year.

Hence, this O.P.(Crl.) is disposed of with a direction to

the learned Magistrate to dispose of C.C.No.2663/2020 within

a period of one year from the date of receipt of a copy of this

judgment.

Sd/-

DR.KAUSER EDAPPAGATH, JUDGE skj O.P.(Crl.).No.248 of 2022

..3..

APPENDIX OF OP(CRL.) 248/2022

PETITIONER'S EXHIBITS Exhibit1 THE TRUE COPY OF THE FIR IN CRIME NO.

1358/2020 OF KILIKOLLOOR POLICE STATION, KOLLAM ALONG WITH FI STATEMENT OF DEFACTO COMPLAINANT Exhibit2 THE TRUE COPY OF THE FINAL REPORT IN CRIME NO. 1358/2020 OF KILIKOLLOOR POLICE STATION, KOLLAM Exhibit-3 THE TRUE COPY OF WRITTEN COMPLAINT FILED BY THE DEFACTO COMPLAINANT BEFORE POLICE Exhibit-4 THE TRUE COPY OF THE APPOINTMENT LETTER OF THE PETITIONER FOR POST "PROBATIONARY SINGLE WINDOW OPERATOR 'A'" IN CANARA BANK Exhibit-5 THE TRUE COPY OF THE MAIL REGARDING THE DOCUMENT VERIFICATION OF POST "JUNIOR ASSOCIATES" IN STATE BANK OF INDIA RECEIVED BY THE PETITIONER

 
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