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Sreedevi Amma O vs State Police Chief
2022 Latest Caselaw 7034 Ker

Citation : 2022 Latest Caselaw 7034 Ker
Judgement Date : 17 June, 2022

Kerala High Court
Sreedevi Amma O vs State Police Chief on 17 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        FRIDAY, THE 17TH DAY OF JUNE 2022 / 27TH JYAISHTA, 1944
                        WP(C) NO. 18495 OF 2020
PETITIONER:

            SREEDEVI AMMA O.
            AGED 75 YEARS
            W/O. LATE GOPALA PILLAI, MOHANA VILASOM, CHERIYELA,
            ALUMMOODU P.O., MUKHATHALA, KOLLAM - 691577
            BY ADV B.MOHANLAL


RESPONDENTS:

    1       STATE POLICE CHIEF
            POLICE HEAD QUARTERS, VAZHUTHACAUD, THIRUVANANTHAPURAM
            - 695014
    2       THE COMMISSIONER OF POLICE
            KOLLAM CITY, KOLLAM-691001.
    3       THE ASSISTANT COMMISSIONER OF POLICE
            CHATHANNOOR, CHATHANNOOR P.O., KOLLAM - 691572.
    4       THE DISTRICT COLLECTOR
            COLLECTORATE, CIVIL STATION P.O., KOLLAM - 691013.
    5       THE STATION HOUSE OFFICER
            KOTTIYAM POLICE STATION, KOTTIYAM P.O., KOLLAM - 691571
    6       THE REGIONAL TRANSPORT OFFICER
            COLLECTORATE, CIVIL STATION P.O., KOLLAM - 691013.
    7       THE THRIKKOVILVATTOM GRAMA PANCHAYATH
            REPRESENTED BY ITS SECRETARY, MUKHATHALA P.O., KOLLAM -
            691577.
    8       SRI.SANTHOSH
            ALAVILA VEEDU, PUNUKKANNOOR, ALUMMOODYU P.O.,
            MUKHATHALA, KOLLAM - 691577.(VEHICLE NO. KL-02-AW-
            5243).
    9       SRI.MOHANAN PILLAI
            PALLICKAL VEEDU, CHEIYELA, ALIMOODU P.O., MUKHATHALA,
            KOLLAM -691577. (VEHICLE NO. KL-02-A2-3625).
    10      SRI. THAMPI PILLAI
            PALLICHAL VEEDU, CHEIYELA, ALUMOODU P.O., MUKHATHALA,
            KOLLAM - 691577.(VEHICLE NO KL 02-AJ-6406).
    11      SRI.SULAIMANKUNJU
            PUTHEVILA PADINJATTATHIL, CHEIYELA, ALUMOODU P.O.,
            MUKHATHALA, KOLLAM- 691577.(VEHICLE NO. KL-02-AY-1574).
    12      SRI.HARIS S.R
            PUTHENVILA PADINJATTATHIL, CHEIYELA ALUMOODU P.O.,
 W.P.(C)No.18495 OF 2020

                                 2

            MUKHATHALA, KOLLAM-691577.(VEHICLE NO. KL-02-AD-
            8148).
     13     SRI.BINU
            NAZEELA MANZIL, CHEIYELA, ALUMOODU P.O., MUKHATHALA,
            KOLLAM 0- 691577. (VEHICLE NO. KL-02-AW-8546).
     14     SRI.N.MURALI
            KUNNATHVADAKKETHIL, CHERIYELA, ALUMOODU P.O.,
            MUKHATHALA, KOLLAM - 691577.(VEHICLE NO. KL-02-BG-
            5874).
     15     SRI.NISARUDEEN M
            SHEEJA MANDIRAM, CHERIYELA, ALUMOODU P.O.,
            MUKHATHALA, KOLLAM -691577.(VEHICLE NO. KL-02-BG-
            5874).
     16     SRI.SHANAVAS
            RIZWAN MANZIL, CHERIYELA, ALUMOODU P.O., MUKHATHALA,
            KOLLAM - 691577.(VEHICLE NO.KL-02-AN-4394).
     17     ADDL.R17. THE CHAIRMAN
            TRAFFIC REGULATORY AUTHORITY,THRIKKOVILVATTOM GRAMA
            PANCHAYATH,MUKHTHALA P.O.,KOLLAM-691 577
            IMPLEADED VIDE ORDER DTD 06.10.2020 IN I.A.NO.1/2020
            BY ADVS.
            SRI.V.RENJITH KUMAR
            SRI.C.A.NAVAS


            BY SRI.T.K.SHAJAHAN-SR.GP



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.18495 OF 2020

                                 3




                            JUDGMENT

Dated this the 17th day of June, 2022

It is submitted by the learned counsel for

the respondents that pursuant to Exhibit P13 order

passed by the Traffic Regulatory Authority, the

autorickshaw stand has already been shifted from

the premises.

Nothing survives for consideration in the

writ petition and the writ petition is closed.

Sd/-

ANU SIVARAMAN JUDGE SSK/17/06 W.P.(C)No.18495 OF 2020

APPENDIX

PETITIONER'S EXHIBITS:

THE TRUE COPY OF THE TAX RECEIPT ISSUED BY THE EXHIBIT P1 VILLAGE OFFICER, THRIKKOVILVATTOM VILLAGE FOR THE PERIOD 2020-2021 TO THE PETITIONER. THE TRUE COPY OF THE TAX RECEIPT DATED 27/10/2016 EXHIBIT P2 ISSUED BY THE 7TH RESPONDENT TO THE PETITIONER. THE TRUE PHOTOCOPY OF THE OBSTRUCTION CAUSED BY THE RESPONDENT 8 T 16 AND THEIR HENCHMEN BY EXHIBIT P3 PARKING AUTORICKSHAWS IN FRONT OF THE RESIDENTIAL BUILDING OF THE PETITIONER.

THE TRUE COPY OF THE APPLICATION DATED 18/01/2020 FILED BY THE PETITIONER BEFORE THE 6THY EXHIBIT P4 RESPONDENT AND ITS ACKNOWLEDGMENT DATED 18/01/2020.

THE TRUE COPY OF THE APPLICATION DATED 23/01/2020 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT EXHIBIT P5 AND ITS RECEIPT NO.416/CAMP/PTN/2020-Q DATED 23/01/2020.

THE TRUE COPY OF THE APPLICATION DATED 23/01/2020 EXHIBIT P6 FILED BY THE PETITIONER BEFORE THE 7TH RESPONDENT AND ITS RECEIPT NO.1007 DATED 24/01/2020. THE TRUE COPY OF THE APPLICATION DATED 03/02/2020 EXHIBIT P7 FILED BY THE PETITIONER BEFORE THE 5TH RESPONDENT.

THE TRUE COPY OF THE REPLY NO.A5-3422/2020 DATED EXHIBIT P8 15/04/2020 ISSUED BY THE 7TH RESPONDENT UNDER RIGHT TO INFORMATION ACT TO SRI.SURESH KUMAR. THE TRUE COPY OF THE APPLICATION DATED 01/06/2020 EXHIBIT P9 FILED BY THE PETITIONER BEFORE THE 7TH RESPONDENT AND ITS RECEIPT.

THE TRUE COPY OF THE APPLICATION DATED 06/06/2020 EXHIBIT P10 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT.

THE TRUE COPY OF THE APPLICATION DATED 10/06/2020 EXHIBIT P11 SUBMITTED BY THE PETITIONER BEFORE THE 6TH RESPONDENT.

THE TRUE COPY OF THE REPLY NO.H1/2166/2020/Q EXHIBIT P12 DATED 14/08/2020 SENT BY THE 6TH RESPONDENT UNDER RIGHT TO INFORMATION ACT TO THE PETITIONER. THE TRUE COPY OF THE ORER NO.A5-8679/2020 DATED 15.10.2020 ISSUED BY THE 17TH RESPONDENT, EXHIBIT P13 CHAIRMAN, TRAFFIC REGULATORY AUTHORITY, THRIKKOVILVATTOM GRAMA PANCHAYATH.

 SSK                      //TRUE COPY//          PA TO JUDGE
 

 
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