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M/S.Indus Towers Limited vs The District Telecom Committee
2022 Latest Caselaw 7031 Ker

Citation : 2022 Latest Caselaw 7031 Ker
Judgement Date : 17 June, 2022

Kerala High Court
M/S.Indus Towers Limited vs The District Telecom Committee on 17 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        FRIDAY, THE 17TH DAY OF JUNE 2022 / 27TH JYAISHTA, 1944
                        WP(C) NO. 14056 OF 2020
PETITIONER:

            M/S.INDUS TOWERS LIMITED
            8TH FLOOR, VANKARATH TOWERS, NH BYPASS, PALARIVATTOM,
            COCHIN 682 024, KERALA, INDIA, REPRESENTED BY ITS
            AUTHORIZED SIGNATORY, MR. RAJKUMAR PAVOTHIL HEAD LEGAL,
            KERALA CIRCLE COMPRISING OF STATE OF KERALA.
            BY ADVS.
            SANTHOSH MATHEW
            SRI.ARUN THOMAS
            SRI.JENNIS STEPHEN
            SRI.VIJAY V. PAUL
            SMT.KARTHIKA MARIA
            SRI.ANIL SEBASTIAN PULICKEL
            SMT.DIVYA SARA GEORGE
            SMT.JAISY ELZA JOE
            SHRI.ABI BENNY AREECKAL
            SMT.LEAH RACHEL NINAN


RESPONDENTS:

    1       THE DISTRICT TELECOM COMMITTEE
            CIVIL STATION BUILDING, CIVIL STATION ROAD,
            THIRUVANANTHAPURAM , KERALA 695 043, REPRESENTED BY ITS
            CHAIRMAN DISTRICT COLLECTOR.
    2       THE DISTRICT POLICE CHIEF,
            OFFICE OF THE DISTRICT POLICE CHIEF, UNIVERSITY OF
            KERALA SENATE HOUSE CAMPUS, PALAYAM, THIRUVANANTHAPURAM
            , KERALA 695 033.
    3       THE STATION HOUSE OFFICER,
            MALAYINKEEZHU POLICE STATION, THIRUVANANTHAPURAM
            DISTRICT, KERALA 695 571.
    4       VILAVOORKKAL GRAMA PANCHAYATH,
            POTTAYIL, POTTAYIL PIDARAM RAID, REPRESENTED BY ITS
            SECRETARY, 695 573.
    5       RAJ DAS,
            PRESIDENT, K.V. NAGAR RESIDENCE ASSASSINATION, PERUKAVU
            P.O. VALIYATTUKONAM, 695 573.
    6       VINAYAN,
            PANCHAYATH MEMBER, VILAVOORKKAL GRAMA PANCHAYATH,
            PERUKAVU P.O. 695 573.
    7       RENJUKUMAR,
 W.P.(C)No.14056 OF 2020

                                 2

            PANCHAYATH MEMBER, VILAVOORKKAL GRAMA PANCHAYATH,
            PERUKAVU P.O. 695 573.
            BY ADV SRI.S.ANEESH


            BY SRI.T.K.SHAJAHAN-SR.GP



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.14056 OF 2020

                                 3




                            JUDGMENT

Dated this the 17th day of June, 2022

It is submitted by the learned counsel for

the petitioner that the construction of the tower is

now complete.

Nothing survives for consideration in the

writ petition and the writ petition is closed.

Sd/-

ANU SIVARAMAN JUDGE SSK/17/06 W.P.(C)No.14056 OF 2020

APPENDIX

PETITIONER'S EXHIBITS:

TRUE COPY OF THE COMMUNICATION DATED 24.03.2020 SENT BY THE CHAIRMAN, KERALA STATE TELECOM EXHIBIT P1 DISASTER COORDINATION COMMITTE TO ALL DISTRICT COLLECTORATES, ETC.

TRUE COPY OF THE RECEIPT ISSUED BY THE EXHIBIT P2 RESPONDENT PANCHAYATH ON 24.12.2018 FOR REMITTANCE OF APPLICATION FEE. TRUE COPY OF THE APPLICATION SUBMITTED BEFORE EXHIBIT P3 THE PANCHAYATH COUNCIL DATED 13.3.2019. TRUE COPY OF THE CIRCULAR ISSUED BY THE EXHIBIT P4 GOVERNMENT DATED 23.7.2018. TRUE COPY OF THE PROCEEDINGS ISSUED BY THE EXHIBIT P5 DISTRICT TELECOM COMMITTEE DATED 29.2.2020. TRUE COPY OF THE REPRESENTATION SUBMITTED BY EXHIBIT P6 THE PETITIONER DATED 12.5.2020 BEFORE POLICE AUTHORITY.

TRUE COPY OF THE REPRESENTATION SUBMITTED BY EXHIBIT P7 THE PETITIONER DATED 22.6.2020 BEFORE THE 3RD RESPONDENT.

SSK //TRUE COPY// PA TO JUDGE

 
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