Citation : 2022 Latest Caselaw 7016 Ker
Judgement Date : 17 June, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 17TH DAY OF JUNE 2022 / 27TH JYAISHTA, 1944
WP(C) NO. 18626 OF 2022
PETITIONER:
MARYKUTTY JOSEPH
AGED 75 YEARS
W/O.LATE JOSEPH, SANKARAMALA HOUSE, CHERUVANDOOR,
ETTUMANNUR P.O., KOTTAYAM DISTRICT - 686 631.
BY ADV JAMES MATHEW KADAVAN
RESPONDENTS:
1 THE CIRCLE INSPECTOR OF POLICE
ETTUMANNUR POLICE STATION, ETTUMANNUR, KOTTAYAM
DISTRICT, PIN - 686 631.
2 THE TAHASILDAR
TALUK OFFICE, MINI CIVIL STATION, KOTTAYAM - 686 001.
3 MATHAI MATHAI
S/O.LATE MATHAI MAHAI, AGED ABOUT 90 YEARS, SANKARAMALA
HOUSE, CHERUVANDOOR, ETTUMANOOR P.O., KOTTAYAM DISTRICT
- 686 631.
BY SRI.T.K.SHAJAHAN-SR.GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.18626 OF 2022
2
JUDGMENT
Dated this the 17th day of June, 2022
The learned counsel for the petitioner
seeks leave to withdraw the writ petition without
prejudice to file afresh with proper pleadings and
material in case of need.
Permission is granted. The writ petition is
dismissed as withdrawn.
Sd/-
ANU SIVARAMAN JUDGE SSK/17/06 W.P.(C)No.18626 OF 2022
APPENDIX
PETITIONER'S EXHIBITS:
TRUE COPY OF THE JUDGMENT DTD. 25/04/2014 IN Exhibit P1 CIVIL APPEAL NO.4479 OF 2007 OF THE HON'BLE SUPREME COURT.
TRUE COPY OF THE COMMUNICATION DTD. NIL RECEIVED Exhibit P2 FROM THE OFFICE OF THE TALUK SURVEYOR. TRUE COPY OF THE PETITION DTD. 2/8/2021 FILED BY Exhibit P3 THE PETITIONER BEFORE THE SUB-INSPECTOR OF POLICE ETTUMANOOR.
TRUE COPY OF THE PETITION DTD. 10/2/2022 Exhibit P4 SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT.
TRUE COPY OF THE ENCUMBRANCE CERTIFICATE DTD. Exhibit P5 30/05/2022 RECEIVED FROM THE REGISTRATION DEPARTMENT, GOVT. OF KERALA. TRUE COPY OF THE ENCUMBRANCE CERTIFICATE DTD. Exhibit P5A 31/05/2022 RECEIVED FROM THE REGISTRATION DEPARTMENT, GOVT.OF KERALA. TRUE COPY OF THE INFORMATION DTD. 2/6/2022 Exhibit P6 RECEIVED AS PER THE RIGHT TO INFORMATION ACT, FROM THE VILLAGE OFFICE, PEROOR. TRUE COPY OF THE INFORMATION DTD. 2/6/2022 Exhibit P6A RECEIVED AS PER THE RIGHT TO INFORMATION ACT, FROM THE VILLAGE OFFICE, PEROOR TRUE COPY OF THE PETITION DTD. 3/6/2022 SUBMITTED Exhibit P7 BY PETITIONER BEFORE THE 1ST RESPONDENT. TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT DTD. Exhibit P8 3/6/2022 ISSUED FROM ETTUMANOOR POLICE STATION ON RECEIVING EXT.P7 PETITION.
SSK //TRUE COPY// PA TO JUDGE
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