Sivadas.I.G vs Revenue Divisional Officer
2022 Latest Caselaw 6969 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                       WP(C) NO. 33285 OF 2014
PETITIONERS:

    1     SIVADAS.I.G.
          AGED 60 YEARS
          S/O. GOVINDAN, GAYATHRI, CEMETRY ROAD, MISSION
          QUARTERS, THRISSUR - 680 001.
    2     VISHAK DAS
          AGED 28 YEARS
          S/O. SIVADAS, GAYATHRI, CEMETRY ROAD, MISSION QUARTERS,
          THRISSUR - 680 001.
          BY ADVS.
          SRI.BINOY VASUDEVAN
          SMT.P.G.BABITHA


RESPONDENTS:

    1     THE SUB COLLECTOR/ REVENUE DIVISIONAL OFFICER
          COLLECTORATE, CIVIL STATION,THRISSUR.
    2     THE ADAT GRAMA PANCHAYATH
          PURANATTUKARA P.O., THRISSUR - 680 551, REPRESENTED BY
          ITS SECRETARY.
    3     THE SECRETARY
          ADAT GRAMA PANCHAYATH, PURANATTUKARA P.O.,
          THRISSUR - 680 551.
          BY ADVS.
          SHRI.P.P.THAJUDEEN, SC, ADAT GRAMA PANCHAYAT
          SRI.K.B.GANGESH
          SMT.VIDYA KURIAKOSE, GOVERNMENT PLEADER



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 33285 OF 2014
                           2




              P.V.KUNHIKRISHNAN, J.
             ------------------------------
            W.P.(C).No. 33285 of 2014
     ----------------------------------------------
      Dated this the 14th day of June, 2022


                   JUDGMENT

The learned counsel appearing for the petitioners

seeks permission to withdraw this writ petition.

Permission is granted.

Therefore, this writ petition is dismissed as

withdrawn.

Sd/-

                               P.V.KUNHIKRISHNAN
DM                                     JUDGE