M.M.Ramesan vs Assistant Educational Officer
2022 Latest Caselaw 6967 Ker

WP(C) NO. 6044 OF 2022               1

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                         WP(C) NO. 6044 OF 2022


PETITIONER/S:

          M.M.RAMESAN
          BRC TRAINER,
          BLOCK RESOURCE CENTRE BALUSSERY,
          PANOOR P.O, KOZHIKODE 673 574

          BY ADV M.VIJAYAKUMAR


RESPONDENT/S:

    1     ASSISTANT EDUCATIONAL OFFICER
          BALUSSERY 673 612

    2     BLOCK PROGRAMME COORDINATOR (BRC)
          BALUSSERY, UNNIKULAM P.O, PUNOOR 673 574



          SMT. NISHA BOSE, SR. GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6044 OF 2022                      2




                                    JUDGMENT

When this writ petition was taken up for consideration, Sri. M. Vijayakumar,

the learned counsel appearing for the petitioner, on instructions, submitted that

this writ petition be dismissed as withdrawn leaving open the right of the

petitioner to approach this Court at a later stage if so warranted.

Reserving the rights as prayed for, this writ petition is dismissed as

withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE NS

APPENDIX OF WP(C) 6044/2022

PETITIONER(S) EXHIBITS :

Exhibit P1 PHOTOSTAT COPY OF THE ORDER OF THIS HONOURABLE COURT IN WPC 23718/2020 DATED 05-08-2021

Exhibit P2 PHOTOSTAT COPY OF THE REPRESENTATION BEFORE THE ASSISTANT EDUCATIONAL OFFICER DATED 13-01-2022

Exhibit P3 PHOTOSTAT COPY OF THE LAWYER NOTICE SENT TO THE ASSISTANT EDUCATIONAL OFFICER DATED 27-01-2022

RESPONDENT(S) EXHIBITS : NIL