P.R.Sugasree vs The Station House Officer
2022 Latest Caselaw 6954 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                        WP(C) NO. 26866 OF 2021
PETITIONER:

          P.R.SUGASREE
          AGED 53 YEARS
          S/O.PANIKKASSERY RAMAN, BHAVANI RESIDENCY,
          POOTHOLE DESOM, THRISSUR DISTRICT
          BY ADV O.D.SIVADAS
RESPONDENTS:

    1     THE STATION HOUSE OFFICER
          PAZHAYANNOOR POLICE STATION, PAZHAYANNOOR,
          THRISSUR DISTRICT 680 587
    2     SAJEEV
          PUTHUVEL PUTHUVEETTIL, KANIYAR ROAD, THIRUVILWAMALA,
          THRISSUR DISTRICT 680 588
    3     RAMANI
          W/O.SAJEEV, PUTHUVEL PUTHUVEETTIL, KANIYAR ROAD,
          THIRUVILWAMALA, THRISSUR DISTRICT 680 588
          T.K.SHAJAHAN-SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 26866 OF 2021

                                      2




                               JUDGMENT

Dated this the 14th day of June, 2022

In view of the interim order rendered on 27.01.2022, this writ

petition is closed. It is made clear that it is only in case the petitioner

has any property in the premises that the petitioner can approach the

police seeking protection from respondents 2 and 3.

This writ petition is, accordingly, closed in terms of the interim

order dated 27.01.2022.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C) NO. 26866 OF 2021

APPENDIX OF WP(C) 26866/2021

PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 11.11.2021 Exhibit P2 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 12.11.2021 Exhibit P3 TRUE COPY OF THE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 15.11.2021 Exhibit P4 TRUE COPY OF THE COMMISSION REPORT SUBMITTED BEFORE THE DISTRICT COURT, THRISSUR IN AS NO.174 OF 2016 Exhibit P5 TRUE COPY OF THE PHOTOGRAPHS EVIDENCING THE ILLEGAL ACTIVITIES DONE IN THE PROPERTY RESPONDENTS' EXHIBITS: NIL