Vineesha D.K vs Saneesh
2022 Latest Caselaw 6938 Ker

Mat.Appeal No.411/2022                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                               &
                            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
             Tuesday, the 14th day of June 2022 / 24th Jyaishta, 1944
                    IA.NO.1/2022 IN MAT.APPEAL NO. 411 OF 2022
                     OP 739/2019 OF FAMILY COURT, MALAPPURAM.
   PETITIONER/APPELLANT:

           VINEESHA D.K., AGED 22 YEARS, D/O. VIJAYAN D.K., CHARANIKKAVIL
           HOUSE, KURATHIYARPOYIL, NADUVATH P.O., NILAMBUR TALUK, MALAPPURAM
           DISTRICT PIN - 679328.

   RESPONDENT/RESPONDENT:

           SANEESH, AGED 31 YEARS, S/O. LEELA, CHUNDAUMPATTA VEEDU, KUZHICHIL,
           VADAKKUMPADAM P.O., KARADM WANDOOR, NILAMBUR TALUK, MALAPPURAM
           DISTRICT PIN - 679339.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the Judgment in O.P.No.739/2019 of Family Court,
   Malappuram dated 7-3-2-22, in the interests of justice.
        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of MR.K.RAKESH, Advocates for the applicant, the court passed the
   following:
                                      ORDER

There shall be a stay as prayed for.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

14-06-2022 /True Copy/ Assistant Registrar