Sulekha M.V vs Jaisamma Joseph
2022 Latest Caselaw 6923 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
               THE HONOURABLE MR. JUSTICE SATHISH NINAN
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                        CON.CASE(C) NO. 672 OF 2022
 AGAINST THE JUDGMENT IN WP(C) 11355/220 OF HIGH COURT OF KERALA
PETITIONER/PETITIONER:

             SULEKHA M.V
             AGED 64 YEARS
             W/O.P.B.SOURABHAN
             ANATHANYIL HOUSE,
             ARACHARICKAL, MALAYALAPPUZHA,
             ERAM P.O., PATHANAMTHITTA DIST.
             , PIN - 689664

             BY ADVS.
             PIRAPPANCODE V.S.SUDHIR
             AKASH S.
             A.MEGHA
             GIRISH KUMAR M S
             AMRITHAPRIYA.C



RESPONDENTS/4TH RESPONDENT:

             JAISAMMA JOSEPH
             ACTING SECRETARY
             KUMPLAMPOIKA SERVICE CO-OPERATIVE BANK LTD.NO.352,
             KUMPLAMPOIKA P.O.,
             VADASSERIKKARA P.O.,
             PATHANAMTHITTA:
             , PIN - 689661

             BY ADV T.P.PRADEEP




     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                        2
CON.CASE(C) NO. 672 OF 2022




                           Sathish Ninan, J.
                    ==============================
                     Cont.Case (C).No.672 of 2022
                      ==========================
                 Dated this the 14th day of June, 2022

                                    JUDGMENT

In the light of the order dated 01/04/2022 in W.P.

(C).No.8706/2020 and connected cases, the contempt case is

closed, without prejudice to the rights of the petitioner.

Sd/-

Sathish Ninan, Judge rsr

CON.CASE(C) NO. 672 OF 2022

APPENDIX OF CON.CASE(C) 672/2022

PETITIONER ANNEXURES

Annexure I CERTIFIED COPY OF THE JUDGMENT DATED 16.12.2020 OF THIS HON'BLE COURT IN W.P. (C)NO.11355/2020

Annexure II TRUE COPY OF THE PETITION DATED 26.12.2020 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT, ENCLOSING ANNEXURE I JUDGMENT