N. Presad vs State Of Kerala
2022 Latest Caselaw 6920 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                       WP(C) NO. 27952 OF 2012
PETITIONER:

          N. PRESAD
          LECTURER, DISTRICT INSTITUTE OF EDUCATION TRAINING
          (DIET) KOLLAM AT KOTTARAKKARA, PIN 691506 AND RESIDING
          AT SRUTHILAYA, ANAYADI P.O. KOLLAM DISTRICT, PIN
          690561.

          BY ADVS.
          SRI.K.BABU RAJAN
          SRI.JALADHARAN
          SRI.DIPU.R
          SRI.T.A.SREE KUMAR


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY SECRETARY, MINISTRY OF EDUCATION,
          SECRETARIAT, THIRUVANANTHAPURAM PIN 695001.

    2     THE REGISTRAR
          MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS,
          KOTTAYAM 686560.

    3     THE REGISTRAR
          (ACADEMIC BRANCH) KANNUR UNIVERSITY, K.V.CAMPUS P.O.
          KANNUR 670 567.

          BY ADVS.
          I.V.PRAMOD
          SRI.VARUGHESE M.EASO, SC, M.G.UNIVERSITY
          SRI.M.SASINDRAN, SC, KANNUR UNIVERSITY
          DR.P.LEELAKRISHNAN, SC, M.G.UNIVERSITY
          SRI.VIJU THOMAS, SC, KANNUR UNIVERSITY


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 27952 OF 2012
                                   2




                                JUDGMENT

When this matter was called today, the

learned counsel for the petitioner submitted

that he does not have instructions from his

client as to whether any further orders are

required to be obtained in this case.

Resultantly, I close this writ petition

for non prosecution.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS