Sreenarayana Bhaktha ... vs Suresh
2022 Latest Caselaw 6916 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                  THE HONOURABLE MR.JUSTICE C.S.DIAS
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                        OP(C) NO. 2001 OF 2017
AGAINST THE SEPARATE ORDER IN IA NO.2486/2017 DATED 06.06.2017 AND
   IN IA NO.3194/2017 DATED 23.06.2017 IN O.S NO.3240/2016   OF
                ADDITIONAL MUNSIFF COURT ,IRINJALAKUDA
  1. PETITIONERS:

    1     SREENARAYANA BHAKTHA SAMUDAYODHARANI SAMAJAM
          IRINJALAKKUDA REPRESENTED BY ITS
          PRESIDENT,KRISHNAKUMAR, S/O. VISWAMBHARAN,
          VALOOPARAMBIL HOUSE,PATTAMALI ROAD DESAM, IRINJALAKKUDA
          VILLAGE,MUKUNDAPURAM TALUK.

    2     SREE NARAYANA BHAKTHA SAMUDAYODHARANI SAMAJAM
          IRINJALAKKUDA REPRESENTED BY ITS SECRETARY,M.K.
          VISWAMBHARAN, S/O. KARUPPAN, MUKKULAM HOUSE,MADTHIKKARA
          LANE, IRINJALAKKUDA.

    3     SREENARAYANA BHAKTHA SAMUDAYODHARANI SAMAJAM
          IRINJALAKKUDA REPRESENTED BY ITS TREASURER,SIBIN, AGED
          39 YEARS, S/O. GOVINDAN, KOONAKKAMPILLY HOUSE,KOMBARA
          DESAM, MANAVALASSERY VILLAGE,MUKUNDAPURAM TALUK.

          BY ADVS.
          SMT.P.DEEPTHI
          SMT.O.V.DEEPA
          SRI.SABU JOHN



RESPONDENTS:

    1     SURESH
          AGED 41 YEARS
          S/O. LOHITHAKSHAN, ELECTRICIAN,VATTAPARAMBIL HOUSE,
          KANJANIBHAGAM,KARALAM VILLAGE, THANISSERY
          P.O.,MUKUNDAPURAM TALUK - 691 585.

    2     SHANMUGHAN
          AGED 63 YEARS, BUSINESS, S/O. VELAPPAN,KUZHICHADATHIL
          HOUSE, PORATHISSERY VILLAGE,PORATHISSERY DESAM,
          MUKUNDAPURAM TALUK - 691 585.

    3     MOHANLAL
 O.P (C) NO. 2001 OF 2017
                                    2

             AGED 65 YEARS, S/O. CHATHU,KANNAMKULAM HOUSE,
             PALLIKKADU DESAM,PORATHISSERY VILLAGE, MUKUNDAPURAM
             TALUK - 691 585.

    4        VIJAYAN
             AGED 65 YEARS
             S/O. RAMAN, ,ELAYIDATHU HOUSE, AZAD ROAD DESAM,
             IRINJALAKKUDA VILLAGE,MUKUNDAPURAM TALUK - 691 585.

    5        BIJU
             AGED 38 YEARS
             S/O. BALAN, SALESMAN,MUNDOLI HOUSE, GANDHIGRAM
             DESAM,IRINJALAKKUDA VILLAGE,MUKUNDAPURAM TALUK -
             691 585.

    6        SURESHBABU
             AGED 52 YEARS
             S/O. KUMARAN, GOVT. EMPLOYEE, AGED 52
             YEARS,KALIKKUPURAM HOUSE, ANARULY DESAM, PULLOOR
             VILLAGE,MUKUNDAPURAM TALUK - 691 585.

    7        ADVOCATE SABURAJ
             CHULLIKKATTIL HOUSE,IRINJALAKKUDA RETURNING OFFICER
             FOR ELECTION 2017-19,SREE NARAYANA BHAKTHA
             SAMUDAYODHARANI SAMAJAM,IRINJALAKKUDA - 691 585.

    8        A.M.PRAKASHAN, ADVOCATE
             RETURNING OFFICER, S.N.B.S. SAMAJAM, ANALIPARAMBIL
             HOUSE, CHETTIPARAMBU, IRINJALAKUDA- 680 121
             (IMPLEADED AS PER ORDER DATED 06.07.2017 IN
             I.A.1179/2017)

             BY ADVS.
             SMT.P.R.REENA
             T.N.MANOJ




     THIS     OP   (CIVIL)    HAVING    COME   UP    FOR    ADMISSION   ON
14.06.2022,     THE   COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
 O.P (C) NO. 2001 OF 2017
                                 3



                Dated this the 14th day of June, 2022

                           JUDGMENT

The learned counsel appearing for the petitioners

submits that the original petition has become infructuous.

The said submission is recorded and the original petition is

dismissed as infructuous.

SD/-

C.S.DIAS, JUDGE

rmm14/06/2022