Ashok Kumar vs Dr. A.H. Ahammedkabeer
2022 Latest Caselaw 6899 Ker

OP(C) NO. 1215 OF 2020
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             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR.JUSTICE C.S.DIAS
  TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                      OP(C) NO. 1215 OF 2020
  AGAINST THE ORDER/JUDGMENT IN OS 289/2018 OF PRINCIPAL
                         MUNSIFF,ALAPPUZHA
PETITIONER/S:

       ASHOK KUMAR,AGED 63 YEARS, S/O. SIVADAS, VELIPARAMBIL
       PUTHEN VEEDU, DISTRICT COURT WARD, THATHAMPPALLY P.O,
       ALAPPUZHA DISTRICT, PIN 688 013

       BY ADVS.
       E.RAFEEK
       SRI.GOKUL DAS V.V.H.



RESPONDENT/S:

  1    DR. A.H. AHAMMEDKABEER,AGED 68 YEARS, S/O.
       HASANARUPILLA HAJI, REEMMANZIL, THATHAMPPALLY WARD,
       ARYAD SOUTH VILLAGE, ALAPPUZHA DISTRICT, PIN 688 013

  2    FATHIMA REHMAN,AGED 60 YEARS, W/O. DR. A.H
       AHAMMEDKABEER, REEMMANZIL, THATHAMPPALLY WARD, ARYAD
       SOUTH VILLAGE, ALAPPUZHA DISTRICT, PIN 688 013

       BY ADV SRI.R.AZAD BABU




      THIS    OP   (CIVIL)    HAVING    COME   UP    FOR    ADMISSION    ON
14.06.2022,     THE   COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
 OP(C) NO. 1215 OF 2020
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                         JUDGMENT

The learned counsel appearing for the petitioner

submits that pursuant to the filing of this original

petition, Exts.P5 and P6 applications were dismissed

and an appeal has been filed against those orders. In

the light of the filing of the appeal, nothing further

survives in this original petition. The said submission is

recorded. The original petition is closed.

Sd/-

C.S.DIAS, JUDGE rkc/14.06.22 OP(C) NO. 1215 OF 2020

APPENDIX OF OP(C) 1215/2020

PETITIONER'S EXHIBITS

EXHIBIT P1 TRUE COPY OF THE PLAINT IN O.S NO.

289/2018 BEFORE THE MUNSIFF'S COURT, ALAPPUZHA

EXHIBIT P2 TRUE COPY OF THE THE PETITION IN R.C.P NO. 32/2013 BEFORE THE RENT CONTROL COURT, ALAPPUZHA

EXHIBIT P3 TRUE COPY OF THE ORDER DATED 28-05-2015 IN R.CP NO. 32/2013 BEFORE THE RENT CONTROL COURT, ALAPPUZHA

EXHIBIT P4 TRUE COPY OF THE LICENSE DEED DATED 02.04.2013 EXECUTED BETWEENT HE RESPONDENTS AND THE PETITIONER.

EXHIBIT P5 TRUE COPY OF THE I.A NO. 1/2020 IN I.A NO. 2909/2015 AND 2910/2015 IN R.C.P NO. 32/2013 BEFORE THE RENT CONTROL COURT, ALAPPUZHA.

EXHIBIT P6 TRUE COPY OF THE I.A NO. 2/2020 IN I.A NO. 2909/2015 AND 2910/2015 IN R.CP NO. 32/2013 BEFORE THE RENT COUNTROL COURT, ALAPPUZHA

EXHIBIT P7 TRUE COPY OF THE APPLICATION FILED AS I.A NO. 1/2020 IN O.S NO. 289/2018 BEFORE THE MUNSIFF'S COURT, ALAPPUZHA, FOR REMOVING THE SUIT FROM LIST.