Gandhi Bazar Merchants Society vs Thajudheen M.A
2022 Latest Caselaw 6886 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
                                    &
                THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
          Tuesday, the 14th day of June 2022 / 24th Jyaishta, 1944
                             WA NO. 1695 OF 2021

    AGAINST JUDGMENT DATED 08-02-2019 IN WP(C) 22810/2017 OF THIS COURT

                                     ---

APPELLANT/4TH RESPONDENT IN WP(C):

     GANDHI BAZAR MERCHANTS SOCIETY ,REPRESENTED BY ITS SECRETARY,
     REG.NO. ER/425/99, P.P. ROAD, PERUMBAVOOR, ERNAKULAM DISTRICT, PIN -
     683542.

BY SENIOR ADVOCATE SRI.S.SREEKUMAR AND

ADVS.M/S.T.R.HARIKUMAR & ARJUN RAGHAVAN

RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 3 IN WP(C):

  1. THAJUDHEEN M.A., AGED 47 YEARS, S/O. ALIYAR, MANIYATHUKUDIYIL HOUSE,
     THRIKKARIYOOR, KOTHAMANGALAM TALUK, AIROOPADAM P.O, ERNAKULAM
     DISTRICT- PIN-686692.
  2. STATE OF KERALA ,REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT OF
     LOCAL ADMINISTRATION, SECRETARIAT, THIRUVANANTHAPURAM - 695001.
  3. THE PERUMBAVOOR MUNICIPALITY, REPRESENTED BY ITS SECRETARY,
     MUNICIPAL OFFICE, PERUMBAVOOR, ERNAKULAM DISTRICT, PIN - 683542.
  4. V.A.ABDUL LATHEEF, AGED 71 YEARS, S/O. MUHAMMED, VARIKKADAN HOUSE,
     MUDICKAL P.O, PERUMBAVOOR, ERNAKULAM DISTRICT - PIN - 683547.

BY ADVS.M/S. V.RAJENDRAN (PERUMBAVOOR) FOR R1.

BY S.VINOD BHAT,ANAGHA LAKSHMY RAMAN & GREESHMA CHANDRIKA R FOR R4

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgment dated 08-02-2019 in WP(C) No.22810
of 2017 of this Hon'ble Court pending disposal of the writ appeal.
     This Writ Appeal coming on for orders on 14/06/2022 upon perusing
the appeal memorandum, court on the same day passed the following:

                                                                     P.T.O.
                K.VINOD CHANDRAN & C.JAYACHANDRAN, JJ.
          ----------------------------------------------
                         W.A.No.1695 of 2021
           ---------------------------------------------
                Dated this the 14th day of June, 2022


                                   O R D E R

Vinod Chandran, J.

The first respondent was represented by Sri.V.Rajendran

before the learned Single Judge. Sri.Rajendran appeared

and submits that, he is no more representing the said

person in the appeal. In such circumstances, notice shall

be taken against the first respondent by speed post and

special messenger.

Post on 23.06.2022.

Sd/-

K.VINOD CHANDRAN JUDGE

Sd/-

C.JAYACHANDRAN JUDGE

Sbna/

14-06-2022 /True Copy/ Assistant Registrar