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Aswathy Prakash vs Shyam Kumar V.M
2022 Latest Caselaw 6844 Ker

Citation : 2022 Latest Caselaw 6844 Ker
Judgement Date : 14 June, 2022

Kerala High Court
Aswathy Prakash vs Shyam Kumar V.M on 14 June, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR.JUSTICE BASANT BALAJI
        TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                          TR.P(C) NO. 509 OF 2020
        AGAINST OP(GW) 115/2020 OF FAMILY COURT, THODUPUZHA
PETITIONER/S:

            ASWATHY PRAKASH
            AGED 31 YEARS
            D/O.JAYAPRAKASH, KOCHUKALAPURAYIDAM HOUSE, BALAGRAM P.O.,
            PRAKASH GRAM, IDUKKI DISTRICT, PIN - 685 552 NOW RESIDING AT
            SOPANAM HOUSE (SOPANAMTHZHATHUKARA VEEDU),
            KUTHIRAKULAM P.O., VEMBAYAM, THIRUVANANTHAPURAM, PIN -
            695 615.

            BY ADVS.
            S.RENJITH
            SRI.K.P.JAYACHANDRAN



RESPONDENT/S:

            SHYAM KUMAR V.M.
            AGED 33 YEARS
            S/O.MURALEEDHARAN, VADASSERIYIL HOUSE, S.N.COLLEGE
            JUNCTION, MUNIYARA P.O., VELLATHOOVAL, DEVIKULAM, IDUKKI
            DISTRICT, PIN - 685 571.

            BY ADVS.
            SRI.C.S.MANILAL
            SRI.S.NIDHEESH




      THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
  TR.P(C) 509/2020
                                 -2-



                                ORDER

This is a petition to transfer O.P (G&W) No.115 of 2020 pending

before the Family Court, Thodupuzha to the Family Court,

Thiruvananthapuram.

2. The Registry places a judgment dated 12.11.2021 in O.P

(G&W) No.115 of 2020 wherein the Family Court has returned the

original petition to the petitioner to present before the Family Court,

Kattappana.

3. The counsel for the respondent submits that after the

return of the original petition, the same already has been filed before

the Family Court, Kattappana.

In view of the above, this transfer petition is closed.

Sd/-

BASANT BALAJI JUDGE

JS TR.P(C) 509/2020

APPENDIX OF TR.P(C) 509/2020

PETITIONER ANNEXURES

ANNEXURE A1 TRUE COPY OF THE O.P.(G&W) NO.115 OF 2020 PENDING BEFORE THE FAMILY COURT, THODUPUZHA.

ANNEXURE A2 TRUE COPY OF THE MEDICAL CERTIFICATE DATED 09/11/2020.

RESPONDENT EXHIBITS

EXHIBIT R1 TRUE COPY OF THE RELEVANT PAGE OF THE VOTER'S LIST OF THE KARUNPURAM GRAMA PANCHAYAT FOR THE YEAR 2020.

 
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