Suchithra K vs The Station House Officer
2022 Latest Caselaw 6825 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                         WP(C) NO.14415 OF 2022
PETITIONER :-

             SUCHITHRA K., AGED 52 YEARS
             PROPRIETOR, A.R STEELS, PIRAYIRI, 385/12,
             NEAR BLOCK OFFICE, KALLEKKAD P.O, PALAKKAD-678 006
             R/AT ABHI NIVAS, KADAKURISSI, KANNADI P.O,
             PALAKKAD-678 004.

             BY ADVS.
             K.I.SAGEER
             MUHAMMED YASIL


RESPONDENTS :-

      1      THE STATION HOUSE OFFICER
             NORTH POLICE STATION, MARKET ROAD, VADAKKANTHARA
             PALAKKAD-678 001.

      2      ASSISTANT LABOUR OFFICER
             OFFICE OF THE ASSISTANT LABOUR OFFICER, CIRCLE-I,
             PALAKKAD - 678 101.

      3      KERALA STATE HEADLOAD WORKERS WELFARE BOARD
             REP. BY ITS CHIEF EXECUTIVE OFFICER,
             SIVARAMA MENON ROAD, ERNAKULAM-682 018.

      4      POOL LEADER/CONVENOR,
             HEAD LOAD WORKERS UNION (STU), KALLEKKAD,
             2ND MILE, PALAKKAD-678 006.

             BY ADV THOMAS ABRAHAM
             BY SRI.T.K.SHAJAHAN, SR.GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   14.06.2022,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.14415 OF 2022

                                -: 2 :-


                            JUDGMENT

Dated this the 14th day of June, 2022

It is submitted by the learned counsel for the petitioner that

the area in question is not a scheme covered area. In the above

view of the matter, the interim order is made absolute. The writ

petition is closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/16.6.2022 WP(C) NO.14415 OF 2022

APPENDIX OF WP(C) 14415/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE D&O LICENSE BEARING NO.A7/7899/21/389/21-22 ISSUED BY THE PIRAYIRI GRAMA PANCHAYAT

Exhibit P2 A TRUE COPY OF THE REGISTRATION CERTIFICATE DATED 08.04.2022 ISSUED BY THE 2ND RESPONDENT.

Exhibit P3 A TRUE COPY OF THE APPLICATION DATED 11.04.2022 OF RANJITH N.

Exhibit P3(a) A TRUE COPY OF THE APPLICATION DATED 12.04.2022 OF KUMARAN A.

Exhibit P3(b) A TRUE COPY OF THE APPLICATION DATED NIL OF SURESH K.

Exhibit P3(c) A TRUE COPY OF THE APPLICATION DATED 12.04.2022 OF SUNILKUMAR K.

Exhibit P4 A TRUE COPY OF THE COMPLAINT DATE 17.02.2022 SUBMITTED BEFORE THE 1ST RESPONDENT.

Exhibit P5 A TRUE COPY OF THE POSTAL RECEIPT.