Dr. Parvathy S vs Director General Of Health ...
2022 Latest Caselaw 6821 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MR.JUSTICE V.G.ARUN
  TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                     WP(C) NO. 16404 OF 2022
PETITIONER/S:

            DR. PARVATHY S.
            AGED 29 YEARS
            D/O. N.K. SASIDHARAN,
            HARITHA, KOCHU KAVALA,
            VAIKOM, KOTTAYAM - 686141, PIN - 686141

            BY ADVS.
            DEEPU THANKAN
            UMMUL FIDA
            LAKSHMI SREEDHAR
            R.RAJANANDINI MENON
            SHAHNAS K.P



RESPONDENT/S:

    1       DIRECTOR GENERAL OF HEALTH SERVICES
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            GOVERNMENT OF INDIA,
            NEW DELHI - 110011, PIN - 110011

    2       MEDICAL COUNSELLING COMMITTEE (MCC)
            MINISTRY OF HEALTH AND FAMILY WELFARE,
            GOVERNMENT OF INDIA,
            NEW DELHI - 110011, PIN - 110011

    3       GOVERNMENT MEDICAL COLLEGE
            KOTTAYAM,
            REPRESENTED BY ITS PRINCIPAL, PIN - 686008


OTHER PRESENT:

            ASGI S. MANU




     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   14.06.2022,     THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                             V.G.ARUN, J.
             -----------------------------------------------
                   W.P(C).No. 16404 of 2022
             -----------------------------------------------
            Dated this the 14th day of June, 2022

                               JUDGMENT

Learend counnsel for the petitioner submits that based on

the interim order, the petitioner participated in the mop up

counseling and was admitted to the course. This is recorded and

the writ petition is closed.

Sd/-

V.G.ARUN, JUDGE

vgs APPENDIX OF WP(C) 16404/2022

PETITIONER EXHIBITS

Exhibit p-1 TRUE COPY OF THE PROSPECTUS FOR THE NEET SS FOR ADMISSION FOR 2021 ISSUED BY THE NATIONAL BOARD OF EXAMINATIONS DATED NIL

Exhibit p-2 TRUE COPY OF THE CANDIDATE'S PROFILE OF THE PETITIONER ISSUED BY THE SECOND RESPONDENT DATED NIL

Exhibit p-3 TRUE COPY OF THE INTERIM ORDER DATED 13/05/2022 IN W.P.(C) NO. 15881/2022

Exhibit p-4 TRUE COPY OF THE RESIGNATION SUBMITTED BY DR.SWATHY KRISHNAN A.R. DATED 16/05/2022

Exhibit p-5 TRUE COPY OF THE NOTIFICATION PUBLISHED ON THE WEBSITE OF THE SECOND RESPONDENT DATED NIL

Exhibit p-6 TRUE COPY OF THE THE SEAT MATRIX RELEASED BY THE SECOND RESPONDENT DATED NIL

Exhibit p-7 TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT IN W.P.(C) NO. 334/2022 DATED 09/05/2022

Exhibit p-8 TRUE COPY OF THE DAILY ORDER SHEET AVAILABLE IN THE WEBSITE OF THE HON'BLE HIGH COURT OF KARNATAKA IN W.P.NO.9597/2022 DATED 17/05/2022

Exhibit p-9 TRUE COPY OF THE ORDER OF THE FIRST RESPONDENT DATED 18/05/2022