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Bipin P Subramanian vs The Authorised Officer
2022 Latest Caselaw 6809 Ker

Citation : 2022 Latest Caselaw 6809 Ker
Judgement Date : 14 June, 2022

Kerala High Court
Bipin P Subramanian vs The Authorised Officer on 14 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944
                       OP (DRT) NO. 210 OF 2022
PETITIONERS:

    1     BIPIN P SUBRAMANIAN
          AGED 40 YEARS
          S/O P G SUBRAMANIAN, PUTHUSSERIKUNNEL HOUSE, SOUTH MARADY,
          EAST MARADI P O, MUVATTUPUZHA-686673.

    2     NIYA BIPIN
          W/O BIPIN P SUBRAMANIAN, PUTHUSSERIKUNNEL HOUSE, SOUTH
          MARADY, EAST MARADI P O, MUVATTUPUZHA-686673.

    3     SUNIL KUMAR P G.
          S/O GANGADHARAN, PUTHUSSERIKUNNEL HOUSE, RAMANGALAM,
          PALLIKKAVU ROAD, MUVATTUPUZHA.

          BY ADVS.
          G.HARIHARAN
          PRAVEEN.H.
          K.S.SMITHA
          T.T.SHANIBA
          M.V.VIPINDAS
          AMAL DEV D
          SISIRA M.SHIRINE


RESPONDENTS:

    1     THE AUTHORISED OFFICER
          (APPOINTED UNDER THE SECURITISATION AND RECONSTRUCTION OF
          FINANCIAL ASSETS AND ENFORCEMENT ACT. 2002,) KERALA STATE
          CO-OPERATIVE BANK LTD, PERUMBAVOOR MAIN BRANCH, BUILDING
          NO,.XXI/97, YATHRI NIVAS SHOPPING COMPLEX, AM ROAD
          PERUMBAVOOR, ERNAKULAM-683542.

    2     KERALA STATE CO-OPERATIVE BANK LTD
          PERUMBAVOOR MAIN BRANCH, BUILDING NO,.XXI/97, YATHRI NIVAS
          SHOPPING COMPLEX, AM ROAD PERUMBAVOOR, ERNAKULAM-683542.
          REPRESENTED BY ITS AUTHORISED OFFICER, (APPOINTED UNDER THE
          SECURITIZATION AND RECONSTRUCTION OF FINANCIAL ASSETS AND
          ENFORCEMENT OF SECURITY INTEREST ACT,2002).

          BY ADV N.RAGHURAJ


     THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR ADMISSION
ON 14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P (DRT) No.210/2022                    -2-

                                 JUDGMENT

Since it is reported that the loan has been closed, this original petition will

also stand closed.

Sd/-

GOPINATH P.

JUDGE

AMG

APPENDIX OF OP (DRT) 210/2022

PETITIONER EXHIBITS

Exhibit R1 TRUE COPY OF THE MEMORANDUM OF SECURITIZATION APPLICATION HAVING ID REFERENCE NO.1979/2022 PENDING BEFORE DEBTS RECOVERY TRIBUNAL-1, ERNAKULAM.

Exhibit P2 TRUE COPY OF THE SECURITIZATION FILED BEFORE THE TRIBUNAL ALONG WITH EXHIBIT P1.

Exhibit P3 TRUE COPY OF THE LAWYER NOTICE DATED 23.02.2021.

Exhibit P4 TRUE COPY OF THE POSSESSION NOTICE DATED 15.02.2022.

 
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