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Haneefa P.A vs The District Collector
2022 Latest Caselaw 6785 Ker

Citation : 2022 Latest Caselaw 6785 Ker
Judgement Date : 14 June, 2022

Kerala High Court
Haneefa P.A vs The District Collector on 14 June, 2022
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
               THE HONOURABLE MR.JUSTICE V.G.ARUN
  TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944


                     WP(C) NO. 494 OF 2013
PETITIONERS:

    1     HANEEFA P.A.
          AGED 32 YEARS, S/O.RASHEED P.K.,
          PALAKKATTUKUZHIMUNDETH HOUSE, WEST VENGOLA (P.O),
          MINIKKAVALA, PERUMBAVOOR, ERNAKULAM - 683 556.

    2     ABOOBACKER P.M.,
          AGED 40 YEARS,
          PANKULANGARAMUNDETH HOUSE
          WEST VENGOLA (P.O), MINIKKAVALA,
          PERUMBAVOOR,ERNAKULAM - 683 556.
          (2nd PETITIONER IS DELETED FROM THE PARTY ARRAY AS
          PER ORDER DATED 03.09.2013 IN IA 5838/2013)

    3     SALIM M.M.,
          AGED 42 YEARS, S/O.MARAKKAR M.M,
          MADALIKUDY HOUSE,
          WEST VENGOLA P.O., MINIKKAVALA,
          PERUMBAVOORERNAKULAM - 683 556.

          BY ADV.SRI.KALEESWARAM RAJ

RESPONDENTS:

    1     THE DISTRICT COLLECTOR
          CIVIL STATION, KAKKANAD, ERNAKULAM - 682 030.
    2     THE REVENUE DIVISIONAL OFFICER,
          OFFICE OF THE REVENUE DIVISIONAL OFFICE,
          MUVATTUPUZHA, ERNAKULAM - 686669.
    3     THE CHIEF ENVIRONMENTAL ENGINEER,
          KERALA STATE POLLUTION CONTROL BOARD,
          REGIONAL OFFICE, KADAVANTHRA,ERNAKULAM - 682036.
    4     KERALA STATE POLLUTION CONTROL BOARD
          REPRESENTED BY THE CHAIRMAN,
          KERALA STATE POLLUTION CONTROL BOARD, PATTOM,
          THIRUVANANTHAPURAM - 695 004.
 WP(C) No. 494 OF 2013
                                      2


     5        THE DISTRICT MEDICAL OFFICER, ERNAKULAM,
              ERNAKULAM COLLEGE S.O.,
              ERNAKULAM - 682 035.

     6        THE SECRETARY,
              VENGOLA GRAMA PANCHAYATH,
              VENGOLA (P.O),
              PERUMBAVOOR,
              ERNAKULAM - 683554.

     7        C.M.ABDUL AZEEZ @ HASSAINAR,
              PROPRIETOR,C.M.GRANITE,
              WEST VENGOLA, PERUMBAVOOR (P.O),
              ERNAKULAM DISTRICT 683 556,
              RESIDING AT CHATHANATTU HOUSE, WEST VENGOLA,
              PERUMBAVOOR (PO), ERNAKULAM DISTRICT 683 556.

              BY ADVS.
              SRI.M.K.CHANDRA MOHANDAS
              SMT.K.K.RAZIA
              SRI.SIRAJ KAROLY
              SRI. M.AJAY, SC, KERALA STATE POLLUTION CONTROL BOARD
              SRI.T. NAVEEN, SC,KERALA STATE POLLUTION CONTROL BOARD
              SRI.RIYAL DEVASSY, GP




       THIS    WRIT     PETITION   (CIVIL)   HAVING   BEEN   FINALLY
HEARD ON 14.06.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 WP(C) No. 494 OF 2013
                                       3


                         V. G. ARUN, J.
            ===========================
                   WP(C) No. 494 OF 2013
            ============================
             Dated this the 14th day of June, 2022



                                JUDGMENT

Learned Counsel for the petitioners seeks permission to

withdraw the writ petition, with liberty to move afresh.

Accordingly, the writ petition is dismissed as withdrawn, with the

liberty sought.

Sd/-

V.G.ARUN JUDGE nk

 
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