Marysadan Projects Pvt Ltd ... vs 1. Biju Prabhakar
2022 Latest Caselaw 6782 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                  THE HONOURABLE MR. JUSTICE SATHISH NINAN

          TUESDAY, THE 14TH DAY OF JUNE 2022 / 24TH JYAISHTA, 1944

                        CON.CASE(C) NO. 811 OF 2022

   AGAINST THE ORDER/JUDGMENT IN WP(C) 2564/2022 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER IN WP(C):
            MARYSADAN PROJECTS PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR
            BIBY BABY
            REPRESENTED BY ITS MANAGING DIRECTOR BIBY BABY, WIFE OF SUBIN
            GEORGE, AGED 30 YEARS, RESIDING AT EDATALA HOUSE, MARYSADAN
            BUILDING, KALADY, NEELEESWARAM P.O,ERNAKULAM DISTRICT,PIN-
            683574

            BY ADV K.J.MANU RAJ


RESPONDENTS/2ND, 3RD, 4TH & ADDL.7TH RESPONDENT IN WP(C):
      1     1. BIJU PRABHAKAR
            FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONER
            STATE OF KERALA
            REPRESENTED BY SECRETARY TO GOVERNMENT
            TRANSPORT DEPARTMENT, GOVERNMENT,
            SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695039

     2      M.R.AJITHKUMAR
            FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONER
            TRANSPORT COMMISSIONER
            TRANSPORT COMMISSIONERATE, TRANS TOWER,
            VAZHUTHACAUD , THIRUVANANTHAPURAM, PIN - 695014

     3      SHABEER P.M
            FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONER
            THE REGISTERING AUTHORITY,
            REGIONAL TRANSPORT OFFICE, ERNAKULAM,
            CIVIL STATION, KAKKANAD-, PIN - 682030

     4      MOHAN KRISHNAN P.V
            FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONER
            STATE INFORMATICS OFFICER,
            NIC KERALA STATE CENTRE,
            CDAC BUILDING, VELLAYAMABALAM,
            THIRUVANANTHAPURAM, PIN - 695033

            BY ADV ADVOCATE GENERAL OFFICE KERALA


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON

14.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                        2
CON.CASE(C) NO. 811 OF 2022




                         Sathish Ninan, J.
                  ==============================
                   Cont.Case (C).No.811 of 2022
                    ==========================
               Dated this the 14th day of June, 2022

                                    JUDGMENT

Order dated 04/06/2022 has been passed by the authority

in compliance with the directions of this Court dated

29/03/2022 rejecting the petitioner's application. It is

submitted by the learned counsel for the petitioner that an

application has been submitted by an employee of the

petitioner company for grant of BH registration of the vehicle

in question. It is for the authorities to consider the same in

accordance with law. No orders are called for in the contempt

case. The contempt case is accordingly closed.

Sd/-

Sathish Ninan, Judge rsr

CON.CASE(C) NO. 811 OF 2022

APPENDIX OF CON.CASE(C) 811/2022

PETITIONER ANNEXURES

Annexure MEMO OF CHARGES