Dr. Sherry Jacob vs Mallappally Grama Panchayat
2022 Latest Caselaw 6716 Ker

WP(C) NO. 12248 OF 2018             1



                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                 THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
          THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                           WP(C) NO. 12248 OF 2018
PETITIONER/S:
           DR. SHERRY JACOB
           AGED 49 YEARS
           S/O JACOB KURIAN, THOTTUNGAL GARDEN VIEW, HOUSE NO.445,
           WARD NO.1, MALLAPPALLY WEST P.O.PATHANAMTHITTA DISTRICT,
           PIN-689 585

               BY ADVS.
               SRI.S.RANJIT (KOTTAYAM)
               SRI.GOKUL DAS V.V.H.


RESPONDENT/S:
     1     MALLAPPALLY GRAMA PANCHAYAT
           REPRESENTED BY ITS SECRETARYMALLAPPALLY WEST P.O.
           PATHANAMTHITTA DISTRICT,PIN-689 585

      2        SECRETARY
               MALLAPPALLY GRAMA PANCHAYATMALLAPPALLY WEST P.O.
               PATHANAMTHITTA DISTRICT,PIN-689 585

      3        ENVIRONMENTAL ENGINEER
               KERALA STATE POLLUTION CONTROL BOARD,DISTRICT OFFICE,
               PATHANAMTHITTA DISTRICT, PIN- 689 645

      4        ABRAHAM C PHILIP
               CHAVANIKAMANNIL HOUSE, MALLAPPALLY WEST
               P.O.PATHANAMTHITTA DISTRICT, PIN-689 585

      5        DISTRICT COLLECTOR
               PATHANAMTHITTA DISTRICT, PIN-689 545

               BY ADVS.T.NAVEEN, SC, SMT.DEEPA NARAYANAN, SR.GP
               K.S.HARIHARAPUTHRAN
               GEORGE MATHEW
               SRI.T.O.XAVIER
               SUNIL KUMAR A.G
               DIPU JAMES
               BHANU THILAK

      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12248 OF 2018               2




                         P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                       W.P.(C.) No. 12248 of 2018
                      --------------------------------------
                  Dated this the 9th day of June, 2022



                                 JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS