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Shaji vs Asarani
2022 Latest Caselaw 6715 Ker

Citation : 2022 Latest Caselaw 6715 Ker
Judgement Date : 9 June, 2022

Kerala High Court
Shaji vs Asarani on 9 June, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                  THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                        CON.CASE(C) NO. 933 OF 2022
 AGAINST THE ORDER/JUDGMENT IN WP(C) 17942/2021 OF HIGH COURT OF
                                     KERALA


PETITIONER/3RD RESPONDENT IN WPC:

             SHAJI
             AGED 42 YEARS, S/O SAROJINI,
             CHACKACHERY HOUSE, UDAYANAPURAM P.O,
             ITHIPUZHA BHAGAM,
             VADAKKEMURI VILLAGE,

             BY ADV K.N.CHANDRABABU



RESPONDENT/1ST RESPONDENT IN WPC:

             ASARANI
             AGED 53 YEARS
             D/O W.S THANKAPPAN,
             RESIDING AT SOUPARNIKA,
             VADAVATHOOR.P.O, KOTTAYAM, PIN 686610
             PRESENTLY WORKING AS THE SECRETERY,
             UDAYANAPURAM GRAMA PANCHAYAT,
             UDAYANAPURAM P.O, KOTTAYAM DISTRICRT,
             PIN - 686146

             SRI. S. RAJMOHAN,SC.




     THIS    CONTEMPT   OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 933 OF 2022
                                2




                          T.R. RAVI, J.
           --------------------------------------------
          Contempt of Court Case (C). No. 933 of 2022
            --------------------------------------------
              Dated this the 9th day of June, 2022

                           JUDGMENT

When the case is taken up today, the counsel for the

petitioner submits that the directions issued in the judgment have

been complied with.

The Contempt of Court Case is hence closed.

Sd/-

T.R. RAVI JUDGE

Pn CON.CASE(C) NO. 933 OF 2022

APPENDIX OF CON.CASE(C) 933/2022

PETITIONER'S ANNEXURES

Annexure A1 CERTIFIED COPY OF THE ORDER IN WP(C) NO.

17942/2021 OF THE HON'BLE HIGH COURT DATED 7/3/2022

Annexure2 TRUE COPY OF THE IA NO. 2/2022 IN WP(C) NO. 17942/2021

Annexure A3 CERTIFIED COPY OF THE ORDER DATED 07.04.2022

Annexure A4 A TRUE COPY OF THE REPRESENTATION DATED 23.04.2022

 
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