M.Rajan vs The District Collector
2022 Latest Caselaw 6705 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                       WP(C) NO. 29173 OF 2020
PETITIONERS:

    1     M.RAJAN,PRESIDENT,

          KOZHIKODE CIVIL SUPPLIES LABOUR UNION(INTUC), REGN. NO.
          198, INTUC OFFICE, WEST HILL, KOZHIKODE - 673005.

    2     C. NAZAR,DISTRICT GENERAL SECRETARY, KOZHIKODE DISTRICT
          HEAD LOAD WORKERS UNION(CITU), KOZHIKODE - 673001,

    3     NIYAS P.M,GENERAL SECRETARY
          KOZHIKODE DISTRICT KAYATTIRAKKU THOZHILALI
          UNION(INTUC), FCI SUB DEPOT UNIT, REG.NO. 12-20/1994,
          INTUC,

          202-JAWAHAR BUILDING, K.P KESAVA MENON ROAD, KOZHIKODE
          - 673001.

    4     P.P. MOHANAN, SECRETARY,
          KOZHIKODE JILLA CHUMATTU THOZHILALI UNION,
          KOZHIKODE-673001.



          BY ADVS.
                 T.G.RAJENDRAN
                 SRI.T.R.TARIN


RESPONDENTS:
     1     THE DISTRICT COLLECTOR
           CIVIL STATION, KOZHIKODE - 673571.

    2     THE CHAIRMAN
          HEAD LOAD WORKERS KSHEMANIDHI BOARD,
          KOZHIKODE - 673571.

    3     THE DISTRICT LABOUR OFFICER,KOZHIKODE - 673571

    4     ADDITIONAL DISTRICT MAGISTRATE,KOZHIKODE - 673571
 WP(C) NO. 29173 OF 2020       ..2..

    5    KERALA STATE CIVIL SUPPLIES CORPORATION LTD,
         REGIONAL OFFICE, JAIL ROAD, KOZHIKODE - 673004,

         REPRESENTED BY ITS REGIONAL MANAGER.

    6    CENTRAL WARE HOUSING CORPORATION
         REGIONAL OFFICE, MAVELI ROAD, GANDHI NAGAR,
         KADAVANTHARA, KOCHI - 682020, REPRESENTED BY ITS
         REGIONAL MANAGER.

    7    HEAD LOAD WORKERS UNION(CITU)
         WARE HOUSING CORPORATION(CWC), WEST HILL,
         KOZHIKODE - 673005, REPRESENTED BY ITS SECRETARY.

    8    HEAD LOAD WORKERS UNION(INTUC),
         WARE HOUSING CORPORATION (CWC),
         WEST HILL,KOZHIKODE - 673005,
         REPRESENTED BY ITS SECRETARY.


         GOVERNMENT PLEADER-SRI.JIMMY GEORGE
         SHRI.THOMAS ABRAHAM
         SMT.MOLLY JACOB,SC,SUPPLYCO




     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 09.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 29173 OF 2020       ..3..




                      JUDGMENT

The learned Counsel for the petitioner seeks

permission to withdraw the writ petition. Permission is

granted and the writ petition is dismissed as withdrawn.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SB/0906/2022