Manoharan vs Shaji
2022 Latest Caselaw 6698 Ker

OP(C) NO. 2840 OF 2016
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            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE C.S.DIAS
    THURSDAY, THE 9TH DAY OF JUNE 2022 / 19TH JYAISHTA, 1944
                     OP(C) NO. 2840 OF 2016
     AGAINST THE ORDER dated 26.7.2016 IN CMA 59/2014 OF II
                ADDITIONAL DISTRICT COURT ,KOLLAM
PETITIONER/RESPONDENT/PLAINTIFF:

          MANOHARAN
          AGED 60 YEARS
          AGED 60, S/O SREEDHARAN, NADASSERI,
          PADINJATTENKARA,NOW RESIDING AT PADAM HOMEO CLINIC,
          EZHUKONE MURI, EZHUKONE VILLAGE, KOTTARAKKARA.

          BY ADV SRI.ARUN BABU



RESPONDENT/APPELLANTS 1-3/DEFENDANTS 1-3:
     1     SHAJI
           AGED 52, S/O PARAMAM, SHYLAJA MANDIRAM,EZHUKONE MURI,
           EZHUKONE VILLAGE, KOTTARAKKARA 691003.

    2     THULASEEDHARAN ASARI
          AGED 45, S/O SIVARAMAN ASARI, SASI MANDIRAM,MARANADU
          P.O., CHITTAKODU MURI, EZHUKONE VILLAGE, KOTTARAKKARA
          MURI, EZHUKONE MURI, KOTTARAKKARA VILLAGE-691003.

    3     MURALEEDHARAN ASARI
          AGED 45, S/O SIVARAMAN ASARI, SASI MANDIRAM,MARANADU
          P.O., CHITTAKODU MURI, EZHUKONE VILLAGE,KOTTARAKKARA
          MURI, EZHUKONE MURI, KOTTARAKKARAVILLAGE-691003.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 09.06.2022,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 2840 OF 2016
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                           JUDGMENT

The learned counsel appearing for the petitioner

submits that the original petition is filed challenging the

order dated 26.7.2016 in CMA 59/2014 of the Court of the II

Additional District Judge, Kollam. Now the suit itself has

been decreed in favour of the petitioner on 30.3.2021.

Therefore, nothing further survives in this original petition.

The said submission is recorded. Hence, the original

petition is closed.

Sd/-

C.S.DIAS ma/9.06.2022 JUDGE OP(C) NO. 2840 OF 2016

APPENDIX OF OP(C) 2840/2016

PETITIONER EXHIBITS

EXHIBIT P1: CERTIFIED COPY OF ORDER DATED 26.7.2016 PASSED BY THE II ADDITIONAL DISTRICT COURT, KOLLAM IN C.M.A 59/2014IN THE FILE OF THE SAID COURT.

EXHIBIT P2: TRUE COPY OF ORDER DATED 3.7.2014 IN I.A.

1837/2014 IN OS NO.249/2014 OF THE MUNSIFF COURT, KOTTARAKKARA.